Vinod .K.V vs The Catholic Syrian Bank Ltd
2021 Latest Caselaw 6777 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

   THURSDAY, THE 25TH DAY OF FEBRUARY 2021 / 6TH PHALGUNA, 1942

                       WP(C).No.3767 OF 2021(U)


PETITIONER:

               VINOD .K.V.
               AGED 43 YEARS
               S/O.VISWANATHAN, KALLAMPARAMBIL, KALIYAR, PIN-685
               607, IDUKKI DISTRICT.

               BY ADVS.
               SRI.K.S.RAJESH
               SRI.M.SHAJU PURUSHOTHAMAN

RESPONDENTS:

      1        THE CATHOLIC SYRIAN BANK LTD.,
               VANNAPURAM BRANCH, IDUKKI DISTRICT, REPRESENTED BY
               ITS BRANCH MANAGER, PIN-685 607.

      2        RESERVE BANK OF INDIA,
               REGIONAL OFFICE, BAKERY JUNCTION SERVICE ROAD,
               NANDAVANAM VAZHUTHACAUD, THIRUVANANTHAPURAM, KERALA-
               695 033, REPRESENTED BY ITS CHIEF GENERAL MANAGER.



               ADV.SRI.C.A.JOY, SC

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.3767 OF 2021(U)

                                2




                             JUDGMENT

Dated this the 25th day of February 2021

The learned counsel appearing for the

petitioner submits that the Writ Petition is

not pressed. Hence, the Writ Petition is

dismissed as not pressed.

Sd/-

P.V.ASHA JUDGE DM WP(C).No.3767 OF 2021(U)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE STATEMENT OF ACCOUNT DATED 10.02.2021 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P2 TRUE COPY OF THE NOTICE DATED 02.02.2021 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE NOTICE DATED 06.02.2021 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE SALE NOTICE DATED 10.02.2021 ISSUED BY THE 1ST RESPONDENT.

RESPONDENTS EXHIBITS: NIL

//TRUE COPY//

PA TO JUDGE