Kerala High Court
C.P. Shabeer @ Sabeer ... vs State Of Kerala Represented By Sub ... on 19 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
FRIDAY, THE 19TH DAY OF FEBRUARY 2021 / 30TH MAGHA,1942
Crl.MC.No.7546 OF 2018(C)
AGAINST THE ORDER/JUDGMENT IN CMP 5404/2018 DATED 10-10-2018 OF
JUDICIAL MAGISTRATE OF FIRST CLASS -I, THODUPUZHA
CRIME NO.1125/2018 OF THODUPUZHA POLICE STATION, IDUKKI
PETITIONER/ACCUSED NO.2:
C.P. SHABEER @ SABEER CHERUPARAMBIL,
AGED 35 YEARS, S/O.AHAMMED HAJI, CHERUPARAMBIL HOUSE,
THIRUNAVAYA, TIRUR, MALAPPURAM DISTRICT.
BY ADVS.
SRI.P.A.MUJEEB
SRI.N.A.SHAFEEK
RESPONDENT/STATE:
1 STATE OF KERALA REPRESENTED BY SUB INSPECTOR OF
POLICE, THODUPUZHA POLICE STATION, PIN - 682 031,
IDUKKI DISTRICT REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM.
*R2 IMPLEADED
ADDL. JIBU K.JALAL @RIYAD,
R2 S/O JALAL, AGED 32 YEARS,KANIYAMPARAMBIL
HOUSE,THODUPUZHA KARA,THODUPUZHA VILLAGE, THODUPUZHA
TALUK,IDUKKI DISTRICT-685584
(ADDL R2 IMPLEADED AS PER ORDER DATED 12/12/2018 IN
CRL MA 2/2018)
R2 BY ADV. SRI.M.B.SANDEEP
R2 BY ADV. SMT.R.PRIYA
R2 BY ADV. SRI.B.SURJITH
R2 BY ADV. SRI.PRINCE J PANANAL
PUBLIC PROSECUTOR.SRI.RAMESH CHAND
THIS CRIMINAL MISC. CASE HAVING BEEN FINALLY HEARD ON
19.02.2021, ALONG WITH Crl.MC.1490/2019(E), THE COURT ON THE SAME
DAY PASSED THE FOLLOWING:
Crl.MC.7546/2018, Crl.MC.1490/2019 2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
FRIDAY, THE 19TH DAY OF FEBRUARY 2021 / 30TH MAGHA,1942
Crl.MC.No.1490 OF 2019(E)
AGAINST THE ORDER/JUDGMENT IN CMP 5803/2018 OF JUDICIAL
MAGISTRATE OF FIRST CLASS -I, THODUPUZHA
CRIME NO.1125/2018 OF THODUPUZHA POLICE STATION, IDUKKI
PETITIONER/2ND RESPONDENT/2ND ACCUSED:
C.P.SHABEER @ SHABEER CHERUPARAMBIL
AGED 35 YEARS, S/O. AHAMMED HAJI, CHERUPARAMBIL
HOUSE, THIRUNAVAYA, TIRUR, MALAPPURAM DISTRICT
BY ADVS.
SRI.P.A.MUJEEB
SRI.N.A.SHAFEEK
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SUB INSPECTOR OF POLICE, THODUPPUZHA
POLICE STATION, PIN-682 031,IDUKI DISTRICT,
REP.BY THE PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM,PIN-682031
2 JIBU K.JALAL @ RIYAD, S/O. JALAL,
AGED 32 YEARS, KANIYAMPARAMBIL HOUSE,
THODUPUZHA KARA, THODUPUZHA VILLAGE,
THODUPUZHA TALUKK, IDUKKI DISTRICT, PIN-685 584
3 FOROZ, S/O. SHAMSHUDHEEN,
AGED 44 YEARS, RAMANICKAL HOUSE, NETTOOR KARA,
MARAD VILLAGE, KANAYANOOR TALUK,
ERNAKULAM DISTRICT,PIN-630 702
4 M.SUHARA RAZAK, D/O. MOOSA, AGED 40 YEARS
MACHINGAL HOUSE, NADUVATTAM KARA, NADUVATTOM
VILLAGE, KOZHIKODE TALUK,
KOZHIKODE DISTRICT,PIN-683 574
THIS CRIMINAL MISC. CASE HAVING BEEN FINALLY HEARD ON
19.02.2021, ALONG WITH Crl.MC.7546/2018(C), THE COURT ON THE
SAME DAY PASSED THE FOLLOWING:
Crl.MC.7546/2018, Crl.MC.1490/2019 3
ORDER
Petitioner and the counsel remained absent.
There was no representation. The matter is of the
years 2018 and 2019. This is the second time in
which the matter was taken up for hearing. Hence,
both the Crl.M.Cs. are dismissed for non
prosecution.
Sd/-
P.SOMARAJAN
JUDGE
msp
Crl.MC.7546/2018, Crl.MC.1490/2019 4
APPENDIX OF Crl.MC 7546/2018
PETITIONER'S/S ANNEXURES:
ANNEXURE A1 A TRUE COPY OF THE CLAIM PETITION
C.M.P.NO.5404/2018 IN CRIME NO.1125/2018 OF
THODUPUZHA POLICE STATION BEFORE THE
JUDICIAL FIRST CLASS MAGISTRATE COURT-I,
THODUPUZHA.
ANNEXURE A2 TRUE COPY OF THE C.M.P.NO.5803/2018 IN
CRIME NO.1125/2018 OF THODUPUZHA POLICE
STATION ON THE FILE OF JUDICIAL FIRST CLASS
MAGISTRATE COURT-I, THODUPUZHA.
ANNEXURE A3 TRUE COPY OF THE OBJECTION FILED IN
M.P.NO.5803/2018 IN CRIME NO.1125/2018 OF
THODUPUZHA POLICE STATION.
ANNEXURE A4 A TRUE COPY OF THE ORDER DATED 10.10.2018
IN C.M.P.NO.5404/2018 IN CRIME NO.1125/2018
OF THODUPUZHA POLICE STATION ONT HE FILE OF
JUDICIAL FIRST CLASS MAGISTRATE COURT-I,
THODUPUZHA.
ANNEXURE A5 A TRUE COPY OF THE REGISTRATION
CERTIFICATE.
RESPONDENTS ANNEXURES:NIL
Crl.MC.7546/2018, Crl.MC.1490/2019 5
APPENDIX OF Crl.MC 1490/2019
PETITIONER'S/S ANNEXURES:
ANNEXURE-A1 TRUE COPY OF THE CRL.M.C.NO.7546/2018 FILED
BY THE PETITIONER BEFORE THIS HON'BLE COURT
ANNEXURE-A2 TRUE COPY OF THE REGISTRATION CERTIFICATE
ANNEXURE-A3 TRUE COPY OF THE OBJECTION FILED IN M.PO.NO
5803/2018 IN CRIME NO.1125/2018 OF
THODUPUZHA POLICE STATION
ANNEXURE-A4 A TRUE COPY OF THE ORDER DATED 10.10.2018
IN C.M.P.NO.5404/2018 IN CRIME NO.1125/2018
OF THODUPUZHA POLICE STATION ON THE FILE OF
JUDICIAL FIRST CLASS MAGISTRATE COURT-1,
THODUPUZHA
ANNEXURE-A5 A TRUE COPY OF THE ORDER DATED 16.01.2019
IN C.M.P.NO.5803/2018 IN CRIME NO.1125/2018
OF THODUPUZHA POLICE STATION WHICH IS
PENDING ON THE FILE OF JUDICIAL FIRST CLASS
MAGISTRATE COURT THODUPUZHA
RESPONDENTS ANNEXURES:NIL
//TRUE COPY//
P.A. TO JUDGE
