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Nissa.P vs Sharaffudin
2021 Latest Caselaw 5959 Ker

Citation : 2021 Latest Caselaw 5959 Ker
Judgement Date : 18 February, 2021

Kerala High Court
Nissa.P vs Sharaffudin on 18 February, 2021
        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                              &

              THE HONOURABLE MR.JUSTICE C.S.DIAS

THURSDAY, THE 18TH DAY OF FEBRUARY 2021 / 29TH MAGHA,1942

                    OP (FC).No.591 OF 2019

   AGAINST THE ORDER/JUDGMENT IN OP 741/2015 OF FAMILY
                     COURT,KOZHIKODE


PETITIONER:

              NISSA.P, AGED 29 YEARS, D/O.ABDUL RAHIMAN,
              SAFARIYA HOUSE, ARIKKAD P.O., NALLALAM,
              KOZHIKODE-673 027.

              BY ADV. SRI.BASANT BALAJI

RESPONDENT:

              SHARAFFUDIN, S/O.MOIDEENKOYA, SHABANAS MANZIL,
              PANDARATH VALAPPIL HOUSE, KALLAI P.O.,
              KOZHIKODE-673 003.

              R1 BY ADV. SRI.P.V.KUNHIKRISHNAN
              R1 BY ADV. SRI.P.V.ANOOP

     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
18-02-2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP (FC).No.591 OF 2019

                           ..2..




                         JUDGMENT

Dated this the 18th day of February 2021 A.Muhamed Mustaque, J

The learned counsel for the petitioner submits

that the matter has become infructuous.

Accordingly, this original petition is dismissed as infructuous.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

C.S.DIAS

JUDGE

PR OP (FC).No.591 OF 2019

..3..

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE ORIGINAL PETITION FILED BY THE PETITIONER WHICH IS PENDING AS O.P.NO.743/2015 BEFORE THE FAMILY COURT, KOZHIKODE.

EXHIBIT P2 TRUE COPY OF THE ORIGINAL PETITION FILED BY THE PETITIONER AS O.P.NO.741/2015 ON THE FILES OF THE FAMILY COURT, KOZHIKODE.

EXHIBIT P3 TRUE COPY OF THE PETITION FILED BY THE PETITIONER IN M.C.NO.224/2015 ON THE FILE OF THE FAMILY COURT KOZHIKODE.

EXHIBIT P4 TRUE COPIES OF THE EX PARTE DECREES DATED 30.10.2015 IN O.P.NO.743/2015.

EXHIBIT P5 TRUE COPY OF THE ORDER IN M.C.NO.224/2015 DATED 30.10.2015 PASSED BY THE FAMILY COURT, KOZHIKODE.

EXHIBIT P6 TRUE COPY OF THE ORDER DATED 30.10.2015 IN OP NO.741/2015 PASSED BY THE FAMILY COURT, KOZHIKODE.

 
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