Dr. Thomas Mattathil vs S. Suhas
2021 Latest Caselaw 5826 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

    WEDNESDAY, THE 17TH DAY OF FEBRUARY 2021 / 28TH MAGHA,1942

          Con.Case(C).No.1560 OF 2020 IN WP(C). 2424/2020

AGAINST THE JUDGMENT IN WP(C) 2424/2020(C) OF HIGH COURT OF KERALA


PETITIONER:

               DR. THOMAS MATTATHIL,AGED 69
               S/O.ULAHANNAN THOMAS, MATTATHIL HOUSE, KIZHAPARAYAR
               P.O., POOVARANI VILLAGE, MEENACHIL TALUK, KOTTAYAM
               DISTRICT, REPRESENTED BY HIS POWER OF ATTORNEY HOLDER
               MR.MATHEWS J.AYKARA, AGED 47, S/O.LATE A.J. JOSEPH,
               AYKARA HOUSE, PULIYANNOOR P.O., PULIYANNOOR VILLAGE,
               MEENACHIL TALUK, KOTTAYAM DISTRICT, KERALA STATE,
               PIN-686 573.

               BY ADVS.
               SRI.P.K.SOYUZ
               SRI.E.V.BABYCHAN

RESPONDENTS:

      1        S. SUHAS,
               DISTRICT COLLECTOR, CIVIL STATION, KAKKANADU,
               ERNAKULAM, PIN-682 030.

      2        ASTMA BEEVI P.P.,
               TAHSILDAR (LR), TALUK OFFICE, MUVATTUPUZHA, MUDAVOOR
               P.O., MUVATTUPUZHA, ERNAKULAM DISTRICT, PIN-686 669.

               R1-2 BY GOVERNMENT PLEADER


               ADV. SRI.K J MOHAMED ANZAR SPL GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 17.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C).No.1560 OF 2020 IN WP(C). 2424/2020

                                    2




                              JUDGMENT

Dated this the 17th day of February 2021

The learned Government Pleader submits that the

directions contained in the judgment in W.P.(c)

No.2424 of 2020 dated 02.07.2020 have been complied

with.

Accordingly, this contempt case is closed.

Sd/-

A.MUHAMED MUSTAQUE SAS/17/02/2021 JUDGE Con.Case(C).No.1560 OF 2020 IN WP(C). 2424/2020

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE I CERTIFIED COPY OF THE JUDGMENT IN WPC NO.2424 OF 2020 DATED 02/07/2020.

ANNEXURE II TRUE COPY OF THE GO (MS)NO.214/2020/REVENUE DATED 15/09/2020.

RESPONDENTS' EXHIBITS:- NIL //TRUE COPY// P.A. TO JUDGE