Vijayakumar vs Mohanlal
2021 Latest Caselaw 5796 Ker

IA/1/2021 IN FAO (RO) 6/2021               1/2

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        Present:
                      THE HONOURABLE MRS. JUSTICE MARY JOSEPH

           Wednesday,the 17th day of February 2021/28th Magha,1942
                               IA 1/2021 IN FAO (RO)6/2021
                    OS No.9/2008 of the MUNSIFF COURT,VARKALA

     For information              purpose only
           AS No.20/2012 of the SUB COURT,ATTINGAL
                             ----
PETITIONER/APPELLANT:
     VIJAYAKUMAR,S/O GOPALAN,MULAVILA VEEDU,
     AYIRROR DESOM, AYIROOR VILLAGE.
RESPONDENTS/RESPONDENTS:
1.    MOHANLAL,S/O GOPALAN, M.R BHAVAN, AYIROOR DESOM,
       AYIROOR VILLAGE, THIRUVANANTHAPURAM, PIN-695 310.

2.    SHEELA,D/O SUBHADRA, SARUN VILLA, AYIROOR DESOM,
      AYIROOR VILLAGE, THIRUVANANTHAPURAM, PIN-695 310.

3.    SHEEMA,D/O SUBHADRA, NARAYANALAYAM, PALAYAMKUNNU,
      AYIROOR DESOM, AYIROOR VILLAGE, THIRUVANANTHAPURAM,
      PIN-695 310.

4.    SHEEJA,D/O SUBHADRA, MADHAVALAYAM, AYIROOR DESOM,
      AYIROOR VILLAGE, THIRUVANANTHAPURAM, PIN-695 310.

5.    SHEMMY,D/O SUBHADRA, MOOLAVILA VEEDU, AYIROOR DESOM,
       AYIROOR VILLAGE, THIRUVANANTHAPURAM, PIN-695 310.

6.   SHINI,D/O SUBHADRA, PALAYAMKUNNU PANKAJATHIL,
     KOVOOR, CHEMMARUTHY VILLAGE, AYIROOR DESOM, AYIROOR VILLAGE,
   THIRUVANANTHAPURAM, PIN-695 310.

7.   KANAKA DAS,S/O GOPALAN, KANAKA MANDIRAM, AYIROOR DESOM,
   AYIROOR VILLAGE, THIRUVANANTHAPURAM, PIN-695 310.

8.   DEEBU,S/O SUGATHAN, VALIYAVILA VEEDU, AYIROOR DESOM,
   AYIROOR VILLAGE, THIRUVANANTHAPURAM, PIN-695 310.

9.    INDIRA,W/O. SOMARAJAN, BINDU NIVAS, AYIROOR DESOM,
       AYIROOR VILLAGE, THIRUVANANTHAPURAM, PIN-695 310.

10. BEENA,D/O SOMARAJAN, BINDU NIVAS, AYIROOR DESOM,
  AYIROOR VILLAGE, THIRUVANANTHAPURAM, PIN-695 310.

11. BINI,D/O SOMARAJAN, BINDU NIVAS, AYIROOR DESOM,
 IA/1/2021 IN FAO (RO) 6/2021            2/2

      AYIROOR VILLAGE, THIRUVANANTHAPURAM, PIN-695 310.

12. BINDU,D/O SOMARAJAN, BINDI NIAVS, AYIROOR DESOM,
    AYIROOR VILLAGE, THIRUVANANTHAPURAM, PIN-695 310.

13. DHARMARAJAN,S/O GOPALAN, DHANYA, OPPOSITE K.S.E.B,
     G.H.S ROAD, KAZHAKKUTTAM VILLAGE, THIRUVANANTHAPURAM,
     PIN-695 310.


     For information purpose only
14. SANTHA SUGATHAN,W/O SUGATHAN, VALIYAVILA VEEDU,
    AYIROOR DESOM, AYIROOR VILLAGE, THIRUVANANTHAPURAM,
  PIN-695 310.

15. MEENA,D/O SUGATHAN, VALIYAVILA VEEDU, AYIROOR DESOM,
  AYIROOR VILLAGE, THIRUVANANTHAPURAM, PIN-695 310.

16. SHEENA,D/O SUGATHAN, VALIYAVILA VEEDU, AYIROOR DESOM,
     AYIROOR VILLAGE, THIRUVANANTHAPURAM, PIN-695 310.

     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay the
operation of the judgment dated 30.06.2020 in A.S.No.20/2012 of the
Court of Sub Judge, Attingal in O.S.No.9/2008 of the Munsiff's
Court, Varkala to the extent it remanded the case to the trial
court, till the disposal of this F.A.O.


   This application coming on for orders upon perusing the
application and the affidavit filed in support thereof, and upon
hearing the arguments of M/S. GEORGE SEBASTIAN & ARUN LUCKOSE
ABRAHAM, Advocates for the petitioner, the court passed the

following:
                                    O R D E R

Remand of the case directed by the impugned order is stayed temporarily for a period of two months.

17-02-2021 Sd/-

MARY JOSEPH,JUDGE

/true copy/ Sd/-

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