N.M.Muhammad vs N.M.Muhammad
2021 Latest Caselaw 5416 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MRS. JUSTICE MARY JOSEPH

     MONDAY, THE 15TH DAY OF FEBRUARY 2021 / 26TH MAGHA,1942

                        RFA.No.125 OF 2020

    AGAINST THE DECREE AND JUDGMENT IN F.D.I.A.NO.627/2013 IN
O.S.NO.88/2011 DATED 10-12-2019 ON THE FILE OF SUBORDINATE JUDGES
                        COURT, KASARAGOD


APPELLANT/3RD RESPONDENT/3RD DEFENDANT:

             N.M.MUHAMMAD,
             AGED 49 YEARS,
             S/O. N.M. MOIDEEN, KOLIADKA, PERUMBALA VILLAGE,
             KASARAGOD TALUK.

             BY ADV. SRI.K.BIJU

RESPONDENTS/PLAINTIFF AND RESPONDENTS 1,2 AND 4 TO 11:

      1      N.M.HYDERALI, AGED 70 YEARS,
             S/O. N.M. MOIDEEN, GLOBAL BUILDING, CHALIANGODE,
             MELPARAMBA, KALNAD VILLAGE, KASARAGOD-671 317.

      2      A.K. NABISA, AGED 69 YEARS,
             S/O. N.M. MOIDEEN, GLOBAL BUILDING, CHALIANGODE,
             MELPARAMBA, KALNAD VILLAGE, KASARAGOD-671 317.

      3      BEEFATHIMA,
             AGED 52 YEARS, W/O. ABDUL GAFOOR, KOLIYADKA,
             PERUMBALA VILLAGE, KASARAGOD-671 317.

      4      N.M. ABDULKHADER,
             AGED 45 YEARS, S/O. N.M. MOIDEEN, MELPARAMBA VILLAGE,
             KASARAGOD-671 317.

      5      JAMSEELA,
             AGED 38 YEARS, W/O. SHAFI, KOLIYADKA,
             PERUMBALA VILLAGE, KASARAGOD-671 317.

      6      AYISHATH SABISRA,
             AGED 40 YEARS, S/O. N.M. MOIDEEN, GLOBAL BUILDING,
             CHALIANGODE, MELPARAMBA, KALNAD VILLAGE,
             KASARAGOD-671 317.

      7      AYISHABI,
             AGED 32 YEARS, W/O. N.E. IBRAHIM, PALLATHINGAL,
             THEKKIL VILLAGE, KASARAGOD-671 318.
 RFA.No.125 OF 2020

                               2


      8      JAMEELA BEEVI,
             AGED 35 YEARS, W/O. BASHEER, PALLATHINGAL,
             THEKKIL VILLAGE, KASARAGOD-671 317.

      9      ABDUL RAHIMAN M.M.,
             AGED 57 YEARS, S/O. MOHAMMADKUNHI, BENDICHAL,
             THEKKIL VILLAGE, KASARAGOD-671 541.

      10     FATHIMATH SUMAYYA,
             AGED 31 YEARS, W/O. N.M. ABDULKHADER, KOLIYADKA,
             PERUMBALA VILLAGE, KASARAGOD-671 317.

      11     ABDULLA K.,
             AGED 58 YEARS, S/O. ABDUL RAHIMAN, KOLIYADKKA,
             PERUMBALA VILLAGE, KASARAGOD-671 317.

             R2-4, R7-8, R10-11 BY ADV. SRI.T.B.SHAJIMON
             R2-4, R7-8, R10-11 BY ADV. SMT.GOVINDU P.RENUKADEVI

     THIS REGULAR FIRST APPEAL HAVING BEEN FINALLY HEARD ON
15.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RFA.No.125 OF 2020

                                      3




                                JUDGMENT

Dated this the 15th day of February, 2021

The learned counsel for the appellant has filed a memo

stating that the appeal is not intended to be prosecuted further.

In the above circumstances, the appeal is dismissed as not

pressed.

Sd/-

MARY JOSEPH

JUDGE

NAB