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Ramesh Kumar.J vs State Of Kerala
2021 Latest Caselaw 5414 Ker

Citation : 2021 Latest Caselaw 5414 Ker
Judgement Date : 15 February, 2021

Kerala High Court
Ramesh Kumar.J vs State Of Kerala on 15 February, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

           THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

     MONDAY, THE 15TH DAY OF FEBRUARY 2021 / 26TH MAGHA,1942

              RP.No.80 OF 2021 IN WP(C). 23150/2020

AGAINST THE ORDER/JUDGMENT IN WP(C) 23150/2020(P) OF HIGH COURT OF
                              KERALA


REVIEW PETITIONER/PETITIONER:

             RAMESH KUMAR.J
             AGED 54 YEARS
             S/O. JANARDHANAN,
             RESIDING AT PADMAVILASAM, THEKKETHERY P O,
             KOTTARAKKARA, KOTTARAKKARA, KOLLAM PIN-691522.

             BY ADVS.
             SRI.M.K.CHANDRA MOHANDAS
             SRI.SHAKTHI PRAKASH
             SRI.PRATHEEK VISWANATH
             SHRI.HARIKRISHNAN M.S.


RESPONDENTS/RESPONDENTS:

      1      STATE OF KERALA
             REPRESENTED BY THE SECRETARY,
             DEPARTMENT OF INDUSTRIES,
             GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM-695001.

      2      THE DIRECTOR OF MINING & GEOLOGY
             DIRECTORATE OF MINING & GEOLOGY,
             PATTOM P O,
             THIRUVANANTHAPURAM-695004.

      3      GEOLOGIST
             MINING AND GEOLOGY DEPARTMENT,
             KOLLAM DISTRICT OFFICE,
             ASRAMAM,
             KOLLAM PIN-691002.

      4      CENTRAL POLLUTION CONTROL BOARD
             PARIVESH BHAWAN,
             EAST ARJUN NAGAR,
             NEW DELHI-110032,
             REPRESENTED BY ITS MEMBER SECRETARY.
 RP.No.80 OF 2021 IN WP(C). 23150/2020 &
RP.No.83 OF 2021 IN WP(C). 22847/2020

                            2

     5     KERALA STATE POLLUTION CONTROL BOARD
           PLAMOODU JUNCTION,
           PATTOM PALACE P O, THIRUVANANTHAPURAM-695004,
           REPRESENTED BY ITS MEMBER SECRETARY

           SRI.T.NAVEEN - SC
           SRI.M.AJAY - SC
           SMT.G.RANJITA - GP


     THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON
15.02.2021, ALONG WITH RP.83/2021, THE COURT ON THE SAME
DAY PASSED THE FOLLOWING:
 RP.No.80 OF 2021 IN WP(C). 23150/2020 &
RP.No.83 OF 2021 IN WP(C). 22847/2020

                              3


          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

 MONDAY, THE 15TH DAY OF FEBRUARY 2021 / 26TH MAGHA,1942

            RP.No.83 OF 2021 IN WP(C). 22847/2020

AGAINST THE ORDER/JUDGMENT IN WP(C) 22847/2020(E) OF HIGH
                     COURT OF KERALA


REVIEW PETITIONER/PETITIONER:

             SATHIAMMA
             AGED 52 YEARS
             W/O.VIJAYA NATHA KURUP,
             R/O.IRATTAKALAYIL HOUSE,
             THENGAMAM P O,
             SOORANAD,
             PATHANAMTHITTA-690552.

             BY ADVS.
             SRI.M.K.CHANDRA MOHANDAS
             SRI.SHAKTHI PRAKASH
             SRI.PRATHEEK VISWANATH
             SHRI.HARIKRISHNAN M.S.


RESPONDENTS/RESPONDENTS:

     1       STATE OF KERALA
             REPRESENTED BY THE SECRETARY,
             DEPARTMENT OF INDUSTRIES,
             GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM-695001.

     2       THE DIRECTOR OF MINING AND GEOLOGY
             DIRECTORATE OF MINING & GEOLOGY,
             PATTAM P O,
             THRIRUVANANTHAPURAM-695004.
 RP.No.80 OF 2021 IN WP(C). 23150/2020 &
RP.No.83 OF 2021 IN WP(C). 22847/2020

                            4

     3     GEOLOGIST
           PATHANAMTHITTA MINING AND GEOLOGY DEPARTMENT,
           DISTRICT OFFICE, MINI CIVIL STATION,
           ARANMULA P O,
           PATHANAMTHITTA-689645.

     4     CENTRAL POLLUTION CONTROL BOARD
           PARIVESH BHAWAN, EAST ARJUN NAGAR,
           DELHI-110032.
           REPRESENTED BY ITS MEMBER SECRETARY.

     5     KERALA STATE POLLUTION CONTROL BOARD
           PLAMOODU JUNCTION,
           PATTAM PALACE P O,
           THIRUVANANTHAPURAM-695004.
           REPRESENTED BY ITS MEMBER SECRETARY.

           SRI.M.AJAY - SC
           SRI.T.NAVEEN - SC
           SRI.K.J.MANURAJ - GP

     THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON
15.02.2021, ALONG WITH RP.80/2021, THE COURT ON THE SAME
DAY PASSED THE FOLLOWING:
 RP.No.80 OF 2021 IN WP(C). 23150/2020 &
RP.No.83 OF 2021 IN WP(C). 22847/2020

                                  5



     R.P. No.80 of 2021 in W.P.(C) No.23150 of 2020
                                and
     R.P.No.83 of 2021 in W.P.(C) No.22847 of 2020
            ----------------------------------------------


                            ORDER

It is seen that the grounds on which the review of

judgments is sought have been dealt with and rejected by this

court in R.P. No.1 of 2021 and connected review petitions

instituted seeking review of the very same judgment.

In the light of the order in R.P. No.1 of 2021 and

connected review petitions, these review petitions are liable to

be dismissed and I do so.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Mn

 
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