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Samson Agnalo` vs Kumbalanghi Service ...
2021 Latest Caselaw 5156 Ker

Citation : 2021 Latest Caselaw 5156 Ker
Judgement Date : 11 February, 2021

Kerala High Court
Samson Agnalo` vs Kumbalanghi Service ... on 11 February, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                 THE HONOURABLE MR. JUSTICE GOPINATH P.

    THURSDAY, THE 11TH DAY OF FEBRUARY 2021 / 22ND MAGHA,1942

                         WP(C).No.15022 OF 2016


PETITIONER/S:

                SAMSON AGNALO`
                AGED 58 YEARS
                KURUPPASSERY HOUSE,
                KUMBALANGHI.

                BY ADV. SRI.P.P.JACOB


RESPONDENT/S:

      1         KUMBALANGHI SERVICE CO-OPERATIVE BANK LTD
                KUMBALANGHI, PIN 682 007,
                REPRESENTED BY ITS SECRETARY.

      2         THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES(G)
                ERNAKULAM, CIVIL STATION, B-2 BLOCK, 5TH FLOOR,
                KAKKANADU, ERNAKULAM 682 030.

      3         THE REGISTRAR OF CO-OPERATIVE SOCIETES
                THIRUVANANTHAPURAM 695 001.

      4         THE SECRETARY TO GOVERNMENT
                CO-OPERATION (C) DEPARTMENT,
                GOVERNMENT SECRETARIAT,
                THIRUVANANTHAPRUAM 695 001.

      5         THE CO-OPERATIVE SERVICE EXAMINATION BOARD
                STATE CO-OPERATIVE BANK BUILDING, OVER BRIDGE,
                GENERAL POST OFFICE, THIRUVANANTHAPURAM 695 001,
                REPRESENTED BY THE SECRETARY.

                R1 BY ADV. SMT.RASHMI. K.V., SC, CO.OP. SERVICE
                EXAMINATION BOARD
                R1 BY SMT.S.L.SYLAJA, SC, CO-OPERATIVE SERVICE
                EXAMINATION BOARD
                R5 BY ADV. SMT.RASHMI. K.V., SC, CO.OP. SERVICE
                EXAMINATION BOARD

                SMT K V RASHMI SC, SMT REKHA C NAIR- GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD          ON
11.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.15022 OF 2016

                               2



                         JUDGMENT

Dated this the 11th day of February 2021

This Writ Petition is dismissed as not pressed.

Sd/-

GOPINATH P.

JUDGE

avs WP(C).No.15022 OF 2016

APPENDIX PETITIONER'S/S EXHIBITS:

P1 TRUE PHOTOCOPY OF THE ORDER ISSUED BY THE SECOND RESPONDENT DATED 10.2.2016

P2 TRUE PHOTOCOPY OF THE ORDER VIDE GO(MS) NO.13/2016/CO-OP. DATED 12.2.2016 ISSUED BY THE FOURTH RESPONDENT

RESPONDENT'S/S EXHIBITS:

NIL

avs //TRUE COPY// P.A TO JUDGE

 
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