Smigesh M. vs The Assistant Executive Engineer
2021 Latest Caselaw 4953 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

    WEDNESDAY, THE 10TH DAY OF FEBRUARY 2021 / 21ST MAGHA,1942

                       WP(C).No.6690 OF 2014(I)


PETITIONER:

               SMIGESH M., S/O.RAMAN, AGED 30 YEARS,
               MOOCHIKKAL HOUSE,
               CHEMMARAM MOOCHIKKAL,
               NADUVATH P.O, MALAPPURAM DIST.

               BY ADVS.
               SRI.K.R.AVINASH (KUNNATH)
               SRI.ABDUL RAOOF PALLIPATH

RESPONDENTS:

      1        THE ASSISTANT EXECUTIVE ENGINEER,
               KERALA WATER AUTHORITY, P.H.SUB DIVISION,
               THRIKKANDIYUR P.O, TIRUR-676 104,
               MALAPPURAM DT.

      2        THE ASSISTANT ENGINEER,
               P.H.SECTION, KERALA WATER AUTHORITY,
               KOTTAKKAL, MALAPPURAM - 676 503.

               BY ADV.SRI.MILLU DANDAPANI, SC,
                      KERALA WATER AUTHORITY

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD        ON
10.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.6690 OF 2014(I)

                              -2-

                         JUDGMENT

Dated this the 10th day of February 2021

The learned counsel for the petitioner

submits that he has been instructed not to press

this writ petition. Consequently, this writ

petition is dismissed as being not pressed.

Sd/-

DEVAN RAMACHANDRAN JUDGE akv