Sasikumar vs Meera Madhavan
2021 Latest Caselaw 4398 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                              &

              THE HONOURABLE MR.JUSTICE C.S.DIAS

 FRIDAY, THE 05TH DAY OF FEBRUARY 2021 / 16TH MAGHA,1942

                  Mat.Appeal.No.483 OF 2015

 AGAINST THE ORDER/JUDGMENT IN OP 796/2011 DATED 26-03-
             2015 OF FAMILY COURT, PALAKKAD


APPELLANT:

              SASIKUMAR, AGED 38 YEARS, S/O.RAMACHANDRAN
              NAIR, KODATH VEEDU,ATHIPOTTA.P.O, PALAKKAD.

              BY ADV. SRI.JACOB SEBASTIAN

RESPONDENT:

              MEERA MADHAVAN, AGED 29 YEARS,
              D/O.MADHAVANKUTTY NAIR, MEERA
              BHAVAN,VEMBALLUR,PALAKKAD, PIN-678 502.

              R1 BY ADV. SRI.GEEN T.MATHEW
              R1 BY ADV. SRI.O.RAMACHANDRAN NAMBIAR

     THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
05.02.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Mat.Appeal.No.483 OF 2015

                               ..2..




                             JUDGMENT

Dated this the 5th day of February 2021

A.Muhamed Mustaque, J

The learned counsel for the appellant submits that the

matter has become infructuous.

Accordingly, the Mat. Appeal is dismissed as

infructuous.

All pending Interlocutory Applications are also closed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

C.S.DIAS

JUDGE

PR