Kerala High Court
Ummer vs Elikutty on 5 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
FRIDAY, THE 05TH DAY OF FEBRUARY 2021 / 16TH MAGHA,1942
OP(C).No.2995 OF 2019
AGAINST THE ORDER/JUDGMENT IN OS 351/1991 OF MUNSIFF COURT,
VADAKKANCHERRY
PETITIONER/S:
UMMER
AGED 52 YEARS
S/O.PATHUMMA,
AYYAPPAMKATTIL HOUSE,
KILLIMANGALAM VILLAGE DESOM,
TALAPPILLY TALUK, KILLIMANGALAM P.O.,
THRISSUR DISTRICT-680591.
BY ADV. SRI.G.SREEKUMAR (CHELUR)
RESPONDENT/S:
1 ELIKUTTY
AGED 60 YEARS
W/O.VARGHESE,
KALAPPURA THATTEL HOUSE,
KILLIMANGALAM VILLAGE DESOM,
TALAPPILLY TALUK, KILLIMANGALAM P.O.,
THRISSUR DISTRICT-680591.
2 VARGHESE KURUVILA,
AGED 51 YEARS
S/O.ELIKUTTY,
NIVYA COTTAGE, ANGAMALLY SOUTH,
ERNAKULAM DISTRICT-683573.
3 GEORGE JOSEPH,
AGED 44 YEARS
S/O.ELIKUTTY,
MERIN VILLA, VILLUNNI P.O.,
KOTTAYAM DISTRICT-686001.
OP(C).No.2995 OF 2019
2
4 GEORGE K.V.,
AGED 44 YEARS
S/O.ELIKUTTY,
KALAPPURA THATTEL HOUSE,
KILLIMANGALAM VILLAGE DESOM,
TALAPPILLY TALUK, KILLIMANGALAM P.O.,
THRISSUR DISTRICT-680591.
5 SAMKUTTY,
AGED 42 YEARS
S/O.ELIKUTTY,
KALAPPURA THATTEL HOUSE,
KILLIMANGALAM VILLAGE DESOM,
TALAPPILLY TALUK, KILLIMANGALAM P.O.,
THRISSUR DISTRICT-680591.
6 NARAYANI,
AGED 73 YEARS
W/O.LATE KUTTAN,
D/O.LATE KAMAKSHI, D/O.LATE AMBADATH CHAMI,
KILLIMANGALAM VILLAGE DESOM,
TALAPPILLY TALUK, KILLIMANGALAM P.O.,
THRISSUR DISTRICT-680591.
7 USHA @ PONU,
AGED 47 YEARS
W/O.LATE GOPALAN, D/O.LATE KAMAKSHI,
D/O.LATE AMBADATH CHAMI,
KILLIMANGALAM VILLAGE DESOM,
TALAPPILLY TALUK, KILLIMANGALAM P.O.,
THRISSUR DISTRICT-680591.
8 KARTHIAYANI,
AGED 70 YEARS
W/O.LATE KODANKATTIL KESAVAN,
D/O.LATE KAMAKSHI, D/O.LATE AMBADATH CHAMI,
KILLIMANGALAM VILLAGE DESOM,
TALAPPILLY TALUK, KILLIMANGALAM P.O.,
THRISSUR DISTRICT-680591.
9 KARUNAKARAN K.K.,
AGED 69 YEARS
S/O.LATE KODANGATTIL KESAVAN,
KILLIMANGALAM VILLAGE DESOM,
TALAPPILLY TALUK, KILLIMANGALAM P.O.,
THRISSUR DISTRICT-680591.
OP(C).No.2995 OF 2019
3
10 K.K.UNNIKRISHNAN,
AGED 65 YEARS
S/O.LATE KODANGATTIL KESAVAN,
KILLIMANGALAM VILLAGE DESOM,
TALAPPILLY TALUK, KILLIMANGALAM P.O.,
THRISSUR DISTRICT-680591.
11 VASANTHAKUMARI,
AGED 61 YEARS
W/O.MANNEMKOTT VIJAYAN,
D/O.LATE KODANGATTIL KESAVAN,
KILLIMANGALAM VILLAGE DESOM,
TALAPPILLY TALUK, KILLIMANGALAM P.O.,
THRISSUR DISTRICT-680591.
12 MANIYAN @CHINNAKANNAN,
AGED 71 YEARS
S/O.LATE AMBADATH CHAMI,
KILLIMANGALAM VILLAGE DESOM,
TALAPPILLY TALUK, KILLIMANGALAM P.O.,
THRISSUR DISTRICT-680591.
13 MALU,
AGED 60 YEARS
W/O.GOVINDHAN, D/O.LATE AMBADATH CHAMI,
KILLIMANGALAM VILLAGE DESOM,
TALAPPILLY TALUK, KILLIMANGALAM P.O.,
THRISSUR DISTRICT-680591.
14 AMALU,
AGED 58 YEARS
W/O.KARIMBAN, D/O.LATE AMBADATH CHAMI,
KILLIMANGALAM VILLAGE DESOM,
TALAPPILLY TALUK, KILLIMANGALAM P.O.,
THRISSUR DISTRICT-680591.
15 BETHAN,
AGED 52 YEARS
S/O.LATE AMBADATH CHAMI,
KILLIMANGALAM VILLAGE DESOM,
TALAPPILLY TALUK, KILLIMANGALAM P.O.,
THRISSUR DISTRICT-680591.
16 PONNAMMA,
AGED 49 YEARS
W/O.PONNAPPAN, D/O.LATE AMBADATH CHAMI,
KILLIMANGALAM VILLAGE DESOM,
TALAPPILLY TALUK, KILLIMANGALAM P.O.,
THRISSUR DISTRICT-680591.
OP(C).No.2995 OF 2019
4
17 NABEESA,
AGED 48 YEARS
D/O.PATHUMMA,
AYYAPPAMKATTIL HOUSE,
KILLIMANGALAM VILLAGE DESOM,
TALAPPILLY TALUK, KILLIMANGALAM P.O.,
THRISSUR DISTRICT-680591.
R2-5 BY ADV. SRI.GEORGE THOMAS (MEVADA)(SR.)
R2-5 BY ADV. SRI.AMAL GEORGE
R12, R15, R17 BY ADV. SHRI.RIYAS C.S.
THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON 05.02.2021,
ALONG WITH RSA.1059/2017, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
OP(C).No.2995 OF 2019
5
JUDGMENT
Dated this the 5th day of February 2021
It is submitted by the learned counsel for the
petitioner that the O.P(C) became infructuous. The
said submission is recorded. This petition is dismissed
as infructuous.
Sd/-
GOPINATH P.
JUDGE
avs
OP(C).No.2995 OF 2019
APPENDIX OF OP(C) 2995/2019
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE APPEAL MEMORANDUM IN
R S A NO.1059 OF 17 DATED 25.10.17 ON THE
FILE OF THIS HON'BLE COURT.
EXHIBIT P2 A TRUE COPY OF THE EXECUTION PETITION AS
E P NO.93 OF 17 IN O.S.NO.351 OF 91 DATED
24.6.17 ON THE FILE OF THE MUNSIFF COURT,
WADAKKANCHERY.
RESPONDENT'S/S EXHIBITS:
EXHIBIT R2 A TRUE PHOTOCOPY OF OFFICE COPY OF THE LETTER
DATED 09.07.2019
EXHIBIT R2 B TRUE PHOTOCOPY OF THE 'B' DIARY PROCEEDINGS
IN EP 93 OF 2017 IN OS 351 OF 1991 BEFORE
THE MUNSIFF'S COURT WADAKANCHERRY FROM
08.06.2017 TO 23.11.2019
avs //TRUE COPY// P.A TO JUDGE
