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K.Vishwanathan vs A.Shajahan I.A.S.
2021 Latest Caselaw 4033 Ker

Citation : 2021 Latest Caselaw 4033 Ker
Judgement Date : 3 February, 2021

Kerala High Court
K.Vishwanathan vs A.Shajahan I.A.S. on 3 February, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

    WEDNESDAY, THE 03RD DAY OF FEBRUARY 2021 / 14TH MAGHA,1942

          Con.Case(C).No.774 OF 2020 IN WP(C). 1441/2018

   AGAINST THE JUDGMENT IN WP(C)No.1441/2018(E)DATED 06.03.2019
                                     -----


PETITIONER/S:

                K.VISHWANATHAN, AGED 69 YEARS,
                S/O.KARIMBIL KUNHAMBU, MANAGER,
                SREE KOMAN GURUKKAL MEMORIAL AIDED UPPER PRIMARY
                SCHOOL (SKGM AUPS), KUMBALAPALLY,
                KASARAGOD DISTRICT, PIN-671 314.

                BY ADVS.
                SHRI.JAWAHAR JOSE
                SMT.CISSY MATHEWS
                SHRI.MUHAMMED SIYAD P.P.


RESPONDENT/S:

      1         A.SHAJAHAN I.A.S., AGED 58 YEARS,
                (FATHERS NAME NOT KNOWN TO THE PETITIONER)
                SECRETARY TO THE GOVERNMENT,
                DEPARTMENT OF GENERAL EDUCATION,
                GOVERNMENT SECRETARIAT,
                THIRUVANANTHAPURAM,
                PIN-695 001.

      2         K.M RAMADEVI, AGED 57 YEARS,
                (FATHERS NAME NOT KNOWN TO THE PETITIONER)
                ASSISTANT EDUCATIONAL OFFICER, CHITTARIKKAL,
                KASARAGOD DISTRICT, PIN-671 326.

                BY SENIOR GOVERNMENT PLEADER, SRI.S.GOPINATHAN

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C).No.774/2020          2




                             JUDGMENT

Dated this the 3rd day of February 2021

In the light of the order of stay passed in the

Writ Appeal, this Contempt Case is closed. The

petitioner is at liberty to re-open the same or to

file a fresh petition, if he is so aggrieved.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

ln

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A1 THE CERTIFIED COPY OF JUDGMENT DATED 6-3-2019 IN WP(C) NO. 1441/2018. RESPONDENT'S EXHIBITS:NIL.

//TRUE COPY//

P.A.TO JUDGE

 
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