Mailady Milk Producers' Co-Op. ... vs The Industrial Tribunal
2021 Latest Caselaw 23999 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
   MONDAY, THE 13TH DAY OF DECEMBER 2021 / 22ND AGRAHAYANA, 1943
                        WP(C) NO. 18550 OF 2013
PETITIONER/S:

            MAILADY MILK PRODUCERS' CO-OP. SOCIETY LTD.NO.T.142(D)
            PULIYARAKONAM.P.O., THIRUVANANTHAPURAM,
            REPRESENTED BY ITS PRESIDENT.

            BY ADVS.
            SRI.KRB.KAIMAL (SR.)
            SRI.B.UNNIKRISHNA KAIMAL



RESPONDENT/S:

    1       THE INDUSTRIAL TRIBUNAL
            KOLLAM-691 001.

    2       C.PRABHAKARAN NAIR
            'USHUS', MANNARKUZHI VEEDU, PULIYARAKONAM.P.O.,
            THIRUVANANTHAPURAM-695 573.

            BY ADVS.
            SRI.GOPAKUMAR R.THALIYAL
            SRI.M.S.VIJAYACHANDRAN BABU




     THIS   WRIT   PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
13.12.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 18550 OF 2013       ..2..




                          JUDGMENT

The 2nd respondent has expired. No steps so far taken

by the petitioner to implead the legal heirs. Hence, the writ

petition is dismissed for non-prosecution.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB/13/12/2021