Jijomon vs Nima G.P
2021 Latest Caselaw 23850 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                  &
             THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
SATURDAY, THE 4TH DAY OF DECEMBER 2021/13TH AGRAHAYANA, 1943
                     OP (FC) NO. 592 OF 2021
   AGAINST THE ORDER/JUDGMENT IN OPHMA 240/2021 OF FAMILY
                         COURT,TRIVANDRUM
PETITIONER/PLAINTIFF:

         JIJOMON
         S/O.MADHUSOODANAN NAIR, KAUSTHUBHAM, CHENPAMAN,
         KATTAKKALCHIRA, PEYAD P O, VILAPPILSALA,
         THIRUVANANTHAPURAM, PIN-695571.

         BY ADV K.P.SUJESH KUMAR



RESPONDENT/DEFENDANT:

         NIMA G.P.
         W/O JIJOMON,
         NISHAMANDIRAM, KEKKOTTELA, KUTTICHAL,
         ARYANADU VILLAGE,
         THIRUVANANTHAPURAM, PIN-695 542.


     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON
04.12.2021,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 O.P (FC) No.592 of 2021                 2


                      A.MUHAMED MUSTAQUE &
                          SOPHY THOMAS, JJ.
                    ------------------------------------
                          O.P. (FC) No.592 of 2021
                    ------------------------------------
              Dated this the 4th day of December, 2021

                             JUDGMENT

A.Muhamed Mustaque, J.

The petitioner, who is a Defence personnel, is coming to his

native place in the month of January 2022. The divorce petition

filed by him as O.P (HMA) No.240 of 2020 on the files of the

Family Court, Thiruvananthapuram is posted to 10.01.2022. The

request of the petitioner in this case is for expeditious disposal of

the above case.

In such circumstances, we are of the view that the Family

Court shall permit the petitioner to adduce evidence, if the

pleadings are complete and the case is otherwise ripe for trial on

10.01.2022. Ordered accordingly.

This original petition is disposed of as above.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SOPHY THOMAS JUDGE smp

APPENDIX OF OP (FC) 592/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE PROCEEDINGS IN OP NO.681/2015 ON THE FILE OF THE FAMILY COURT, NEDUMANGAD DOWNLOADED FROM THE WEBSITE.

Exhibit P2 TRUE COPY OF THE MEMORANDUM OF OP NO.240/2020 ON THE FILE OF THE FAMILY COURT, THIRUVANANTHAPURAM, DATED 28.01.2020.

Exhibit P3 TRUE COPY OF THE PROCEEDINGS IN OP NO.240/2020 ON THE FILE OF THE FAMILY COURT, THIRUVANANTHAPURAM DOWNLOADED FROM THE WEBSITE.

RESPONDENT'S EXHIBITS: NIL.

True Copy

P.S to Judge

smp