Kerala High Court
Jayan P.K vs Sudaksheena on 4 December, 2021
OP(C) No.2308/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
Saturday, the 4th day of December 2021 / 13th Agrahayana, 1943
OP(C) NO. 2308 OF 2021
EP 692/2020 IN OS 304/2013 OF III ADDITIONAL SUB COURT, ERNAKULAM.
PETITIONERS/ JUDGMENT DEBTORS 2, 3 & 4:
1. JAYAN P.K., AGED 55 YEARS, S/O. KANADAPPAN, THYKOOTTATHIL, ERUVELI
DESOM, KANAYANNUR VILLAGE, CHOTTANIKKARA P.O., PIN-682312,
KANAYANNUR TALUK.
2. AYSHA, AGED 70 YEARS, D/O. KANADAPPAN, THYKOOTTATHIL, PUTHIYAKAVU,
TRIPPUNITHURA P.O., 682301, THEKKUMBHAGOM VILLAGE, ERNAKULAM.
3. SHOLI, AGED 58 YEARS, D/O. KANADAPPAN AND W/O.APPU, AGED 67,
THYKOOTTATHIL, PUTHIYAKAVU, TRIPPUNITHURA P.O., 682301,
THEKKUMBHAGOM VILLAGE, ERNAKULAM.
RESPONDENTS/ DECREE HOLDERS 1 TO 5 & JUDGMENT DEBTORS 5 TO 8:
1. SUDAKSHEENA, AGED 82 YEARS, W/O. LATE RAMAKRISHNAN, THYKOOTTATHIL
HOUSE, PUTHIYAKAVU, THEKKUMBHAGOM, THRIPPUNITHURA POST, KANAYANNUR
TALUK, THRIPPUNITHURA P.O.- 682 301.
2. T.R.PAVITHRAN, S/O. LATE RAMAKRISHNAN, RESIDING AT THYKKOTTAHIL
HOUSE, THEKKUMBHAGOM, THRIPPUNITHURA, KANAYANNUR TALUK,
THRIPPUNITHURA P.O., PIN-682 301.
3. T.R.PRAKASHAN, S/O. LATE RAMAKRISHNAN, RESIDING AT THYKKOTTAHIL
HOUSE, THEKKUMBHAGOM, THRIPPUNITHURA, KANAYANNUR TALUK,
THRIPPUNITHURA P.O., PIN-682 301.
4. CHANDRABOSE @ T.R.BOSE, S/O. LATE RAMAKRISHNAN, RESIDING AT
THYKKOTTATHIL HOUSE, THEKKUMBHAGOM, THRIPPUNITHURA, KANAYANNUR
TALUK, THRIPPUNITHURA P.O., PIN-682 301.
5. T.R.SHAJI, S/O. LATE RAMAKRISHNAN, RESIDING AT THYKOOTTATHIL,
PUTHIYAKAVU, TRIPPUNITHURA P.O.- 682 301.
6. E.K.LALITHA, AGED 70 YEARS, W/O.MOHANAN, ERUVELIL THYKOOTTATHIL
HOUSE, THEKKUMBHAGOM, TRIPPUNITHURA, KANAYANNUR TALUK, CHOTTANIKARA
P.O., PIN-682 301.
7. DR.SHIMA, AGED 40 YEARS, D/O. LATE MOHANAN, GOVERNMENT TALUK
HOSPITAL, ALATHUR POST, PALAKKAD-678 541.
8. ARUN MOHAN, AGED 36 YEARS, S/O. LATE MOHANAN, TEACHER, SREE NARAYANA
GURUGULAM COLLEGE, KADAYIRIPPO POST, KOLENCHERY, ERNAKULAM, PIN-682
311.
OP(C) No.2308/2021 2/2
OP (Civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
all further proceedings in EP No. 692/2020 in OS 304/2013 pending before
the III Additional Sub Court at Ernakulam till the disposal of the
original petition.
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of OP(C) and upon hearing the arguments of
M/S K.V.JAYACHANDRAN & RAJU V.MATHEW, Advocates for the petitioners, the
court passed the following:
O R D E R
Issue notice on admission to the respondents through speed post.
Alternatively, petitioner is permitted to serve notice on the counsel
appearing for the contesting respondents before court below and produce a
memo evidencing such service.
Measurement of the decree scheduled property and its delivery shall
stand deferred till 15-12-2021.
Post on 15-12-2021.
Sd/- V.G.ARUN, JUDGE
04-12-2021 /True Copy/ Assistant Registrar
