Mohandas vs District Collector
2021 Latest Caselaw 17790 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
            THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
        FRIDAY, THE 27TH DAY OF AUGUST 2021 / 5TH BHADRA, 1943
                       WP(C) NO. 15506 OF 2021
PETITIONER:

            MOHANDAS
            AGED 56 YEARS
            S/O VASU,
            KOVOORPARAMBIL HOUSE,
            KUMMANAM P.O, KUMMANAM KARA, CHENGALAM SOUTH VILLAGE,
            KOTTAYAM TALUK,
            KOTTAYAM DISTRICT-686585.

           BY ADVS.
           SAJI KODUVATH
           P.I.GEORGEKUTTY



RESPONDENTS:

    1       DISTRICT COLLECTOR
            COLLECTORATE P.O,
            KOTTAYAM-686002

    2       ADDITIONAL TAHSILDAR
            TALUK OFFICE, KOTTAYAM-686001.

    3       VILLAGE OFFICER
            CHENGALAM SOUTH VILLAGE, PAMPADY, KOTTAYAM-686585.




           Sri.Hanilkumar GP




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 15506 OF 2021         2

                            JUDGMENT

Learned counsel for the petitioner seeks

permission to withdraw this writ petition with

liberty to file a fresh one, arraying proper

parties and incorporating appropriate reliefs.

This writ petition is, therefore, dismissed as

having been withdrawn with the afore requested

liberty being reserved to the petitioner.

Sd/-

DEVAN RAMACHANDRAN JUDGE MC/31.8

APPENDIX OF WP(C) 15506/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE TAX RECEIPT IN NAME OF VASU, FOR THE PERIOD 2001-2002 DATED 6/8/2001.

Exhibit P2 TRUE COPY OF THE WILL DATED 14.08.2006.

Exhibit P3 THE TRUE COPY OF THE DEATH CERTIFICATE OF THE FATHER DATED 6.11.2006.

Exhibit P4 THE TRUE COPY OF THE DEATH CERTFICATE OF THE MOTHER DATED 22.05.2014.

Exhibit P5 THE TRUE COPY OF THE TAX RECEIPT FOR THE YEAR 2020-2021 UNDER THANDAPPER NO.3242 IN THE NAME OF VASU DATED 8/10/2020.

Exhibit P6 THE COPY OF THE PETITION DATED 25/02/2021 BEFORE THE 1ST RESPONDENT.