S.Rajeswari vs The Union Of India
2021 Latest Caselaw 17725 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
  FRIDAY, THE 27TH DAY OF AUGUST 2021 / 5TH BHADRA, 1943
                  WP(C) NO. 15398 OF 2021


PETITIONER/S:

    1     S.RAJESWARI,
          AGED 45 YEARS,
          W/O.R.SATHISH, PROPRIETOR, M/S.KANYA
          ENTERPRISES, THIRUVANANTHAPURAM AD 22/1, 5TH
          STREET, ANNANAGER, CHENNAI - 600 040.
    2     R.SATHISH
          AGED 46 YEARS, S/O.V.RAJENDRAN, AD 22/1, 5TH
          STREET, ANNANAGAR, CHENNAI - 600 040.
          BY ADVS.
          SANTHOSH MATHEW
          ARUN THOMAS
          JENNIS STEPHEN
          VIJAY V. PAUL
          KARTHIKA MARIA
          ANIL SEBASTIAN PULICKEL
          JAISY ELZA JOE
          ABI BENNY AREECKAL
          MATHEW NEVIN THOMAS
          KARTHIK RAJAGOPAL
          NANDA SANAL
          SANITA SABU VARGHESE
          MANASA BENNY GEORGE
 WP(C) NO. 15398 OF 2021            2



RESPONDENT/S:

    1          THE UNION OF INDIA
               REPRESENTED BY IT'S SECRETARY TO GOVERNMENT,
               MINISTRY OF FINANCE (DEPARTMENT OF FINANCIAL
               SERVICE), NEW DELHI - 110 001.
    2          THE DEBTS RECOVERY TRIBUNAL-I
               (ERNAKULAM AND LAKSHADWEEP), 5TH FLOOR, KERALA
               STATE HOUSING BOARD BUILDING, PANAMPILLY BAGAR,
               ERNAKULAM - 682 036, REPRESENTED BY ITS
               REGISTRAR.
    3          THE DEBTS RECOVERY TRIBUNAL-II
               (ERNAKULAM AND LAKSHADWEEP), 5TH FLOOR, KERALA
               STATE HOUSING BOARD BUILDING, PANAMPILLY NAGAR,
               ERNAKULAM - 682 036, REPRESENTED BY ITS
               REGISTRAR.
    4          THE REGISTRAR
               THE DEBTS RECOVERY TRIBUNAL-II, (ERNAKULAM AND
               LAKSHADWEEP) 5TH FLOOR, KERALA STATE HOUSING
               BOARD BUILDING, PANAMPILLY NAGAR, ERNAKULAM -
               682 036.
    5          INDIAN OVERSEES BANK,
               GANDHINAGAR BRANCH, CARMEL BUILDING, GANDHI
               NAGAR, COTTON HILL, VAZHUTHACAUD, TRIVANDRUM -
               695 014, REPRESENTED BY ITS BRANCH MANAGER.
               BY SRI.P.VIJAYAKUMAR, ASG OF INDIA



        THIS    WRIT   PETITION    (CIVIL)      HAVING    COME    UP    FOR
ADMISSION       ON   27.08.2021,       THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 15398 OF 2021          3




                      W.P.(C)No.15398 of 2021
             -----------------------------------------------

                          JUDGMENT

It is reported that in the light of the interim order

passed by this Court on 09.08.2021, the grievance of the

petitioners stands redressed. In the circumstances, the writ

petition is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE rkj

APPENDIX OF WP(C) 15398/2021

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE MEMORANDUM OF DEPOSIT OF TITLE DEEDS DATED 8/2/2011 ISSUED BY THE 2ND PETITIONER IN FAVOUR OF 5TH RESPONDENT.

Exhibit P2 TRUE COPY OF THE CERTIFICATE DATED 22/3/2021 ISSUED BY THE 5TH RESPONDENT BANK.

Exhibit P3 TRUE COPY OF THE JOINT COMPROMISE PETITION FILED BY THE PETITIONERS AND THE 5TH RESPONDENT IN T.A.974/2016 IN O.A.NO.344/2015.

Exhibit P4 TRUE COPY OF THE JUDGMENT DATED 23/3/2021 IN WA NO.384 OF 2021 OF THIS HON'BLE COURT.

Exhibit P5 TRUE COPY OF THE NOTIFICATION DATED 12/7/2021 ISSUED BY THE 1ST RESPONDENT.