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Kannan vs State Of Kerala
2021 Latest Caselaw 17317 Ker

Citation : 2021 Latest Caselaw 17317 Ker
Judgement Date : 17 August, 2021

Kerala High Court
Kannan vs State Of Kerala on 17 August, 2021
Crl.MC No.3719/2021                            1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                         THE HONOURABLE MR. JUSTICE GOPINATH P.
             Tuesday, the 17th day of August 2021 / 26th Sravana, 1943
                  CRL.M.APPL.NO.1/2021 IN CRL.MC NO. 3719 OF 2021
          CRIME NO.219/2012 OF Petta Police Station, Thiruvananthapuram
     CC 209/2020 OF ADDITIONAL CHIEF JUDICIAL MAGISTRATE, THIRUVANANTHAPURAM
   PETITIONER/ACCUSED NO.1:

          KANNAN, AGED 33 YEARS, S/O. MAHENDRAN, T.C. NO.31/601(1), INDIRA
          MANDIR, SN NAGAR - 73, PETTAH WARD, PETTAH VILLAGE,
          THIRUVANANTHAPURAM.

   RESPONDENT/COMPLAINANT :

       1. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM, KOCHI - 682031.
       2. ROSHINI, AGED 30 YEARS, D/O. SREEKALA, NANDANAM VEEDU, T.C. NO.
          4/376, KULATHOOR WARD, ATTIPPRA VILLAGE, KAZHAKOOTAM,
          THIRUVANANTHAPURAM - 695022.

        Application praying that in the circumstances stated therein the
   High Court be pleased to stay all further proceedings in C.C.No.209/2020
   before the Additional Chief Judicial Magistrate Court, thiruvananthapuram
   until the disposal of this Criminal Miscellaneous case.
        This Application coming on for admission upon perusing the
   application and upon hearing the arguments of M/s. V.S.THOSHIN, Advocate
   for the petitioner and the Public Prosecutor for 1st respondent, the court
   passed the following:
                                      ORDER

Considering the fact that the co-accused (petitioners mother) has already been acquitted, as is evident from Annexure-B judgment in CC.No.497/2013, there will be an interim stay as prayed for, for a period of three months.

Sd/-

GOPINATH P.

JUDGE

Annexure B:- The true copy of the Judgement in C C.No. 497/2013 dated 26/02/2020 pending before the Additional Chief Judicial Magistrate Court, Thiruvananthapuram

17-08-2021 /True Copy/ Assistant Registrar

 
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