Samson Ct vs Beena Ittichan
2021 Latest Caselaw 17278 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE SATHISH NINAN
     FRIDAY, THE 13TH DAY OF AUGUST 2021 / 22ND SRAVANA, 1943
                         RP NO. 485 OF 2021
 AGAINST THE ORDER/JUDGMENT IN WP(C) 11267/2021 OF HIGH COURT OF
                          KERALA, ERNAKULAM
REVIEW PETITIONER/RESPONDENT 3:

            SAMSON CT,AGED 44 YEARS,S/O THOMAS, CHIRAYANKANDATH
            HOUSE, CHITTATTUKARA P.O.680 511, THRISSUR DISTRICT

            BY ADV SREEHARI INDUKALADHARAN



RESPONDENTS/PETITIONER AND 1ST, 2ND AND 4TH RESPONDENT:

    1       BEENA ITTICHAN,AGED 48 YEARS,W/O ITTICHAN, CHALACKAL
            HOUSE, CHITTATTUKARA P.O.ELAVALLY, TRISSUR-680 511.

    2       ELAVALLY GRAMA PANCHAYAT,REPRESENTED BY SECRETARY,
            ELAVALLY, CHITTATTUKARA PO, TRISSUR DISTRICT-680 511.

    3       SECRETARY,ELAVALLY GRAMA PANCHAYAT , ELAVALLY,
            CHITTATTUKKARA P.O.THRISSUR DISTRICT-680 511.

    4       MOHAMMED HANEEFA,KODAPARAMBIL PANDARAKKAD,
            ELAVALLY SOUTH, THRISSUR-680 511.

            BY ADV N.K.MOHANLAL
            ADV SRI.SANTHOSH P PODUVAL, SC FOR ELAVALLY GRAMA
            PANCHAYAT




     THIS   REVIEW   PETITION   HAVING    COME   UP   FOR   ADMISSION   ON
13.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 R.P No.485 of 2021 in WP(C) NO. 11267 OF 2021
                               2



                          JUDGMENT

The review petitioner, who is the 3 rd respondent

in the writ petition and at whose instance the

proceedings in question have been initiated, shall

also be heard while complying with the directions in

the judgment dated 15.07.2021.

The review petition is ordered as above.

Sd/-

SATHISH NINAN JUDGE vdv