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Varsha P.V vs Guruvayoor Municipality
2021 Latest Caselaw 17275 Ker

Citation : 2021 Latest Caselaw 17275 Ker
Judgement Date : 13 August, 2021

Kerala High Court
Varsha P.V vs Guruvayoor Municipality on 13 August, 2021
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE GOPINATH P.
         FRIDAY, THE 13TH DAY OF AUGUST 2021 / 22ND SRAVANA, 1943
                         WP(C) NO. 33938 OF 2015
PETITIONER:

              VARSHA P.V.
              AGED 38 YEARS
              W/O.VILAS, SREEKRISHNAN CHAINS, PATIL HOUSE, SREEKRISHNAN
              NIVAS, EAST NADA, GURUVAYUR, THRISSUR DISTRICT.

              BY ADV SRI.RAJIT



RESPONDENTS:

     1        GURUVAYOOR MUNICIPALITY
              MUNICIPAL OFFICE, GURUVAYOOR, THRISSUR DISTRICT,
              REPRESENTED BY THE SECCRETARY.

     2        THE SECRETARY
              GURUVAYOOR MUNICIPALITY, MUNICIPAL OFFICE, GURUVAYOOR,
              THRISSUR DISTRICT.

    *3        BALAKRISHNAN.E (ERAKANDATH)
              AGED 75 YEARS
              S/O T.NARAYANAN NAIR, XIX/23(A), PALIYATH HOUSE,
              GURUVAYOOR, THRISSUR-680101.

    *4        LEELA.P
              AGED 69 YEARS, D/O JANAKI AMMA, XIX/23(A), PALIYATH
              HOUSE, GURUVAYOOR, THRISSUR-680101.

              *[ADDL. RESPONDENTS 3 & 4 ARE IMPLEADED AS PER DATED 10-
              03-2017 IN I.A. No.302/2016]
              BY ADVS.
              SRI.P.A.AHAMMED
              DR.K.P.PRADEEP
              SRI.M.SREEKUMAR

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP (C) No.33938/2015                   -2-



                                JUDGMENT

It is submitted by learned counsel for the petitioner that the writ petition

has become infructuous.

Accordingly this writ petition is dismissed as infructuous.

Sd/-

GOPINATH P.

JUDGE

AMG

APPENDIX OF WP(C) 33938/2015

EXT.P1: TRUE COPY OF THE LICENSE ISSUED BY THE GURUVAYUR MUNICIPALITY

P2: TRUE COPY OF THE RECEIPT ISSUED BY THE GURUVAYUR MUNICIPALITY EVIDENCING THE SAID FACT FOR THE PERIOD UNTIL 2015.

P3: TRUE COPY OF THE CERTIFICATE OF ACKNOWLEDGEMENT ISSUED BY THE THRISSUR DISTRICT INDUSTRY CENTRE

P4: TRUE COPY OF THE CONSENT TO OPERATE ISSUED BY THE POLLUTION CONTROL BOARD WHICH IS VALID UNTIL 31/03/2018.

P5: TRUE COPY OF THE RECEIPT ISSUED BY THE MUNICIPALITY SHOWING THE RECEIPT OF APPLICATION FOR RENEWAL DT. 24/03/2015 SUBMITTED BY THE PETITIONER

 
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