Jini Mary Thomas vs Shibin Mathew
2021 Latest Caselaw 17239 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                    &
               THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
      FRIDAY, THE 13TH DAY OF AUGUST 2021 / 22ND SRAVANA, 1943
                         OP (FC) NO. 419 OF 2021
     AGAINST THE ORDER/JUDGMENT IN OP 1227/2019 OF FAMILY COURT,
                      PATHANAMTHITTA, PATHANAMTHITTA
PETITIONER:

              JINI MARY THOMAS, AGED 27 YEARS, S/O BIJU THOMAS, BIJU
              BHAVANAM, KAIPPUZHA NORTH P.O., KULANADA VILLAGE,
              KOZHENCHERRI TALUK, PATHANAMTHITTA DISTRICT 689 641
              BY ADV P.ANOOP (MULAVANA)


RESPONDENT:

              SHIBIN MATHEW, S/O P.S BABY, KUZHIYIL HOUSE, NALLANIKUNNU
              MURI, ELAVUMTHITTA P.O., CHENNEERKKARA VILLAGE,
              KOZHENCHERRY, PATHANAMTHITTA DISTRICT 689 641
  THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION ON 13.08.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (FC) NO. 419 OF 2021
                                        2




                                JUDGMENT

A.Muhamed Mustaque, J

This case has come up before us for expeditious disposal of the matters

pending before the Family Court, Pathanamthitta.

A Division Bench of this Court in [Shiju Joy v. Nisha (2021 (2) KLT 607)]

had given necessary guidelines for disposal of such pending matters before the

Family Court. The Division Bench had also directed the litigants to move the

Family Court at the first instance for advance hearing. This original petition

could not have been entertained. But as the learned counsel for the petitioner

submits that she will move the Family Court in terms of the Division Bench

judgment for advance hearing, we dispose of this original petition. If any

application is filed for advance hearing, that shall be taken up by the Family

Court as directed by this Court in the above judgment.

Sd/-

A.MUHAMED MUSTAQUE JUDGE Sd/-

DR. KAUSER EDAPPAGATH JUDGE PR OP (FC) NO. 419 OF 2021

APPENDIX OF OP (FC) 419/2021

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PETITION NO OP 1227/2019 PENDING BEFORE THE FAMILY COURT, PATHANAMTHITTA