Nihal Aboobacker vs The Director, National Institute ...
2021 Latest Caselaw 16905 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    THURSDAY, THE 12TH DAY OF AUGUST 2021 / 21ST SRAVANA, 1943
                        WP(C) NO. 14816 OF 2021
PETITIONERS:

    1     NIHAL ABOOBACKER
          AGED 18 YEARS
          S/O.P.C.ABOOBACKER, MANAKUTH PULIKKAL HOUSE,
          VALIYAPRAMBA P.O., MALAPPURAM DISTRICT.

    2     MITHUN A, S/O BABU.A, AGED 26 YEARS, ANDATHODATH HOUSE,
          MARAD, ARAKINAR, KOZHIKODE DISTRICT

          BY ADV U.K.DEVIDAS



RESPONDENTS:

    1     THE DIRECTOR, NATIONAL INSTITUTE OF OPEN SCHOOLING
          A-24-25, INSTITUTIONAL AREA, SECTOR-62, NOIDA, UTHAR
          PRADESH 201 309

    2     THE REGIONAL DIRECTOR
          REGIONAL OFFICE, NATIONAL INSTITUTE OF OPEN SCHOOLING,
          6, KERALA STATE HOUSING BOARD BUILDING, PANAMBILLY
          NAGAR, ERNAKULAM 682 036

    3     THE CO-ORDINATOR
          KENDRIYA VIDYALAYA NO.2, GOVINDAPURAM,
          KOZHIKODE 673 016

    4     THE PRINCIPAL
          KENDRIYA VIDYALAYA NO.2, GOVINDAPURAM,
          KOZHIKODE 673 016


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14816 OF 2021

                                   2




                              JUDGMENT

It is submitted by the learned counsel for the petitioners that

this writ petition has become infructuous.

Accordingly, this writ petition is closed as infructuous.

Sd/-

ANU SIVARAMAN JUDGE SVP WP(C) NO. 14816 OF 2021

APPENDIX OF WP(C) 14816/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE IDENTITY CARD OF THE FIRST PETITIONER ISSUED BY THE NATIONAL INSTITUTE OF OPEN SCHOOLING DATED NIL

Exhibit P1(A) TRUE COPY OF THE IDENTITY CARD OF THE SECOND PETITIONER ISSUED BY THE NATIONAL INSTITUTE OF OPEN SCHOOLING DATED NIL

Exhibit P2 TRUE COPY OF THE NOTIFICATION NO.19/2020 DATED 10.7.2020

Exhibit P3 TRUE COPY OF THE JUDGMENT DATED 1.2.2021 IN W.P.(C) NO.22349/2020 BY THIS HON'BLE COURT

Exhibit P4 TRUE COPY OF THE RESULT OF THE FIRST PETITIONER

Exhibit P4 (A) TRUE COPY OF THE RESULT OF THE SECOND PETITIONER