State Of Kerala vs M/S. Thoppil Contractors (India) ...
2021 Latest Caselaw 16834 Ker

WA No.932/2021                               1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                      THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
                                             &
                          THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
                 Wednesday, the 11th day of August 2021 / 20th Sravana, 1943
                                      WA NO. 932 OF 2021

        AGAINST JUDGMENT DATED 21.05.2020 IN WP(C) 29625/2016 OF THIS COURT.

                                            ---

   APPELLANTS/RESPONDENTS 1 TO 4 IN W.P.(C):

    1.STATE OF KERALA, REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,

      PUBLIC WORKS DEPARTMENT, GOVERNMENT SECRETARIAT,

      THIRUVANANTHAPURAM - 695 001.

    AND 3 OTHERS.

    BY GOVERNMENT PLEADER

   RESPONDENTS/PETITIONER & 5TH & 6TH RESPONDENTS IN W.P.(C):

    1.M/S. THOPPIL CONTRACTORS (INDIA) PRIVATE LIMITED,

      REPRESENTED BY NIZAMUDEEN A., MANAGING DIRECTOR,

      THOPPIL BUILDINGS, THOLIKUZHI, ADAYAMON P.O.,

      KILIMANOOR, THIRUVANANTHAPURAM-695 614.

    AND 2 OTHERS.

    BY SRI.RANJITH THAMPAN,SENIOR ADVOCATE

    ADV.SRI.AJITH KRISHNAN FOR R1.

    ADV.SRI.M.RAJAGOPALAN NAIR FOR R2 & R3.


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the judgment dated 21.05.2020 passed by the
   Learned Single Judge in W.P.(C) No.29625/2016 pending final disposal of
   the Writ Appeal.




                                                                               P.T.O.
 WA No.932/2021                               2/2




        This Writ Appeal again coming on for orders on 11.08.2021 upon
   perusing the appeal memorandum and this Court's order dated
   04.08.2021, the court on the same day passed the following:
                                   ORDER

Interim order to continue till 25.8.2021.

Post on 24.8.2021.

11.08.2021 Sd/-S.MANIKUMAR,CHIEF JUSTICE

Sd/-SHAJI P.CHALY,JUDGE

11-08-2021 /True Copy/ Assistant Registrar