Kerala High Court
Happy Maxwell vs Maxwell M. Chennur on 11 August, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
WEDNESDAY, THE 11TH DAY OF AUGUST 2021 / 20TH SRAVANA, 1943
MAT.APPEAL NO. 446 OF 2014
AGAINST THE JUDGMENT DATED 26.10.2013 IN OP 968/2010 OF
FAMILY COURT, ERNAKULAM
APPELLANT:
HAPPY MAXWELL
AGED 40 YEARS
D/O.E.K.ANTONY, ELANKUNNAPPUZHA HOUSE,NAYARAMBALAM
VILLAGE, NAYARAMBALAM P.O.PIN - 682 509, KOCHI
TALUK RESIDING AT"GLORIA" NEAR ROTARY CLUB,
REPUBLIC ROAD, NORTH PARAVUR, ERNAKULAM DISTRICT.
BY ADV SMT.K.V.BHADRA KUMARI
RESPONDENTS:
1 MAXWELL M. CHENNUR
AGED 51 YEARS
S/O.MICHAEL, S/O.MICHAEL J.CHENNUR CHENNUR HOUSE,
VYDYARUPADI STOP, PALLIPURAM P.O., ERNAKULAM
DISTRICTPIN - 683 515.
2 MICHAEL CHENNUR
AGED 84 YEARS
S/O.JOSEPH, CHENOOR HOUSE, PALLIPURAM
PANCHAYATH,KUZHUPPULLY VILLAGE, KOCHI TALUK.
Mat.Appeal Nos.446/2014, 447/2014, 448/2014
-:2:-
3 MAGGI MICHAEL
AGED 78 YEARS
W/O.MICHAEL CHENNUR, S/O.JOSEPH, CHENOOR
HOUSE,PALLIPURAM PANCHAYATH, KUZHUPPULLY
VILLAGE,KOCHI TALUK.
BY ADVS.
SMT.R.LEELA
SMT.SUMATHY DANDAPANI SR.
THIS MATRIMONIAL APPEAL HAVING COME UP FOR ADMISSION
ON 11.08.2021, ALONG WITH Mat.Appeal.447/2014 & 448/2014,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Mat.Appeal Nos.446/2014, 447/2014, 448/2014
-:3:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
WEDNESDAY, THE 11TH DAY OF AUGUST 2021 / 20TH SRAVANA, 1943
MAT.APPEAL NO. 447 OF 2014
AGAINST THE JUDGMENT DATED 26.10.2013 IN OP 1968/2009 OF
FAMILY COURT, ERNAKULAM,
APPELLANT:
HAPPY MAXWELL, AGED 40 YEARS, D/O.E.K.ANTONY,
ELANKUNNAPPUZHA HOUSE NAYARAMBALA VILLAGE,
NARARAMBALAM P.O., PIN: 682 509, KOCHI TALUK, RESIDING
AT GLORIA NEAR ROTARY CLUB, REPUBLIC ROAD, NORTH
PARAVUR, ERNAKULAM DISTRICT.
BY ADV SMT.K.V.BHADRA KUMARI
RESPONDENTS:
1 MAXWELL C. CHENNUR, AGED 51 YEARS
S/O.MICHAEL, S/O.MICHAEL J.CHENNUR, CHENNUR
HOUSE, VYDYARUPADI, PALLIPURAM P.O., ERNAKULAM
DISTRICT, PIN: 683 515
2 BINURAJ ANTONY, AGED 45 YEARS
S/O.ANTONY, ALAPPAT HOUSE, CHURCH AVENUE ROAD,
NORTH PARAVUR, PARAVUR VILLAGE, PARAVUR TALUK,
ERNAKULAM DISTRICT, PIN: 683 513.
BY ADVS.SMT.R.LEELA, SMT.SUMATHY DANDAPANI SR.
THIS MATRIMONIAL APPEAL HAVING COME UP FOR ADMISSION
ON 11.08.2021, ALONG WITH Mat.Appeal.446/2014 AND 448/2014,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Mat.Appeal Nos.446/2014, 447/2014, 448/2014
-:4:-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
WEDNESDAY, THE 11TH DAY OF AUGUST 2021 / 20TH SRAVANA, 1943
MAT.APPEAL NO. 448 OF 2014
AGAINST THE JUDGMENT DATED 26.10,2013 IN OP 1993/2009 OF
FAMILY COURT, ERNAKULAM
APPELLANT:
HAPPY MAXWELL, AGED 40 YEARS
D/O.E.K.ANTONY, ELANKUNNAPPUZHA HOUSE,
NAYARAMBALAM VILLAGE, NAYARAMBALAM P.O., PIN -
682 509, KOCHI TALUK, RESIDING AT "GLORIA", NEAR
ROTARY CLUB, REPUBLIC ROAD, NORTH PARAVUR,
ERNAKULAM DISTRICT.
BY ADV SMT.K.V.BHADRA KUMARI
RESPONDENT:
MAXWELL M. CHENNUR
AGED 51 YEARS
S/O.MICHAEL, S/O.MICHAEL J.CHENNUR, CHENNUR
HOUSE, VYDYARUPADI STOP, PALLIPURAM P.O.,
ERNAKULAM DISTRICT, PIN - 683 515.
BY ADV SMT.R.LEELA
THIS MATRIMONIAL APPEAL HAVING COME UP FOR ADMISSION
ON 11.08.2021, ALONG WITH Mat.Appeal.446/2014 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Mat.Appeal Nos.446/2014, 447/2014, 448/2014
-:5:-
JUDGMENT
Dated this the 11th day of August, 2021
A.Muhamed Mustaque, J.
The counsel appearing in these appeals relinquished the vakalath.
Thereafter, these matters had been taken up on two occasions. None
appears for the appellant.
These appeals are dismissed for non prosecution. Pending
interlocutory applications, if any, are closed in these matters.
Sd/-
A.MUHAMED MUSTAQUE
JUDGE
Sd/-
DR. KAUSER EDAPPAGATH
JUDGE
kp
True copy
P.A. To Judge
