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B.Mohanan Pillai vs State Of Kerala
2021 Latest Caselaw 16526 Ker

Citation : 2021 Latest Caselaw 16526 Ker
Judgement Date : 5 August, 2021

Kerala High Court
B.Mohanan Pillai vs State Of Kerala on 5 August, 2021
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 THURSDAY, THE 5TH DAY OF AUGUST 2021 / 14TH SRAVANA, 1943
                  WP(C) NO. 24568 OF 2018
PETITIONERS:

    1    B.MOHANAN PILLAI
         AGED 62 YEARS
         S/O.BALAKRISHNA PILLAI AGED 62 YEARS, RESIDING AT
         "SWATHY" PANAMANA VILLAGE, CHAVAFA PONMANA.P.O.,
         KARUNAGAPALLY TALUK, KOLLAM DISTRICT, PIN-691583.

    2    ABDUL KALAM ABDUL SALAM
         S/O.KOYAKUTTY, AGED 62 YEARS, RESIDING AT
         CITHARA(CHAPRAYIL VEEDU) PANAMAN VILLAGE, CHAVARA
         PONMANA.P.O., KARUNGAPALLY TALUK, KOLLAM DISTRICT,
         PIN-691583.

    3    P.V.SIVASANKARA PILLAI
         S/O.VASUDEVAN PILLAI, AGED 65 YEARS, RESIDING AT
         'VELOOR VEEDU", EDPALLYKOTTA.P.O., PANAMANA
         VILLAGE, CHAVARA, KARUNAGAPALLY TALUK, KOLLAM
         DISTRICT-PIN-691583.

    4    ABDUL SALAM
         S/O.ASANARU KUNJU, AGED 56 YEARS, RESIDING AT
         PONVAYALIL VADAKKATHIL KANNIMEL MURI
         MUTHUKULAM.P.O., MUTHUKULAM VILLAGE, KARTHIKAPALLY
         TALUK, ALAPPUZHA DISTRICT-PIN 690506.

         BY ADV SRI.P.V.VENUGOPAL

RESPONDENTS:

    1    STATE OF KERALA
         REPRESENTED BY ITS CHIEF SECRETARY TO GOVERNMETN
         SECRETARIAT, THIRUVANANTHAPURAM, PIN CODE
         NO.695001.

    2    THE NATIONAL HIGHWAY AUTHORITY OF INDIA
         NEW DELHI, REP BY ITS PROJECT DIRECTOR REGIONAL
         OFFICE AT KOLLAM, PIN CODE NO-691013.
 W.P.(C).No.24568/2018

                             2


    3      SPECIAL DEPUTY COLLECTOR
           LAND ACQUISITION NH 47 KOLLAM, PIN CODE NO-
           691013.

    4      CHIEF ENGINEER
           NATIONAL HIGWAY, THIRUVANANTHAPURAM, PIN CODE
           NO-695001.

           BY ADVS.
           GOVERNMENT PLEADER SMT.MABLE.C.KURIAN,
           SMT.I.SHEELA DEVI

        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.08.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.24568/2018

                                   3




                  P.V.KUNHIKRISHNAN, J.
                    -------------------------------
                  W.P.(C).No.24568 of 2018
            ----------------------------------------------
          Dated this the 05th day of August, 2021


                          JUDGMENT

The counsel for the petitioners submitted that as on

now, there is no grievance to the petitioners and if there

is any fresh cause of action, the petitioners may be

allowed to approach this Court or the competent

authority again.

In the light of the above submission, this writ

petition is dismissed as withdrawn, with liberty to the

petitioners to approach this Court or the competent

authority, if there is any fresh cause of action.

Sd/-

                                           P.V.KUNHIKRISHNAN
JV                                                JUDGE
 

 
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