Jinesh M.G vs State Of Kerala
2021 Latest Caselaw 16379 Ker

WP(C) No.18361/2019                            1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                          THE HONOURABLE MR. JUSTICE T.R.RAVI
            Wednesday, the 4th day of August 2021 / 13th Sravana, 1943
                     IA.NO.1/2021 IN WP(C) NO. 18361 OF 2019
   APPLICANTS/RESPONDENTS 1 TO 3 IN WP(C):

      1. STATE OF KERALA, REPRESENTED BY THE SECRETARY, LOCAL SELF GOVERNMENT
         DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
      2. THE EXECUTIVE DIRECTOR, KUDUMBASREE, THIRUVANANTHAPURAM - 695 001.
      3. DISTRICT MISSION CO-ORDINATOR, KUDUMBASREE, CIVIL STATION, KAKKANAD,
         ERNAKULAM - 686 662.

   RESPONDENTS/PETITIONER AND RESPONDENTS 4 & 5 IN WP(C):

      1. JINESH M.G., AGED 36 YEARS, S/O.P.K.GOPI, MATTAKKATTU HOUSE,
         KOOTHATTUKULAM P.O., ERNAKULAM - 686 662.
      2. COMMUNITY DEVELOPMENT SOCIETY, KOOTHATTUKULAM MUNICIPALITY,
         KOOTHATTUKULAM, ERNAKULAM DISTRICT - 686 662, REP. BY MEMBER
         SECRETARY.
      3. CHAIRPERSON, KUDUMBASREE CDS, KOTHATTUKULAM MUNICIPALITY,
         KOOTHATTUKULAM, ERNAKULAM - 686 662.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extent the time
   limit stipulated in the Judgment in WP(C)No.18361/2019 dated 24.01.2019 by
   a period of three months from 22.04.2021.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's judgment
   dated 19.01.2021 and upon hearing the arguments of GOVERNMENT PLEADER for
   Applicants in I.A./R1 to R3 in WP(C), M/S.T.T.MUHAMOOD, A.RENJITH,
   V.E.ABDUL GAFOOR, A.MOHAMMED SAVAD & C.Y.VINOD KUMAR, Advocates for R1 in
   I.A/Petitioner in WP(C) and of P.G. MANU, ARUN FRANCIS & THOMAS P.M. for
   R3 in I.A./R5 in WP(C), the court passed the following:

                                          ORDER

Allowed.

04.08.2021

Sd/-

T.R.RAVI

JUDGE

04-08-2021 /True Copy/ Assistant Registrar