S. Sasi vs Chirayinkeezh Service ...
2021 Latest Caselaw 16355 Ker

WP(C) NO. 10582 OF 2012
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             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 WEDNESDAY, THE 4TH DAY OF AUGUST 2021 / 13TH SRAVANA, 1943
                     WP(C) NO. 10582 OF 2012
PETITIONER/S:

          S. SASI, AGED 55 YEARS
          ANEESH BHAVAN, ANATHALAVATTOM P.O.,CHIRAYINKEEZH
          TALUK, THIRUVANANTHAPURAM DIST

          BY ADV SRI.J.JAYAKUMAR


RESPONDENT/S:

     1    CHIRAYINKEEZH SERVICE CO-OPERATIVE BANK LTD.
          NO.1155, CHIRAYINKEEZU, THIRUVANANTHAPURAM, REP.BY
          ITS SECRETARY PIN 695105

     2    THE SPEICAL SALE OFFICER/SENIOR CO-OPERATIVE
          INSPECTOR, (H.G),O/O.THE ASSISTANT REGISTRAR
          GENERAL, CHIRAYINKEEZH, ATTINGAL P.O.,695101,
          THIRUVANANTHAPURAM

     3    THE CO-OPERATIVE JOINT REGISTRAR (GENERAL)
          O/O.THE CO-OPERATIVE JOINT REGISTRAR
          (GENERAL)THIRUVANANTHAUPRAM PIN 695001

          BY ADVS.
          SRI.P.N.MOHANAN
          GOVERNMENT PLEADER


OTHER PRESENT:

          SMT.MABLE.C.KURIAN, SR.GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   04.08.2021,   THE   COURT    ON    THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 10582 OF 2012
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                 P.V.KUNHIKRISHNAN, J
            -------------------------------
                W.P.(C)No.10582 of 2012
           --------------------------------
         Dated this the 4th day of August 2021


                          JUDGMENT

Learned counsel for the petitioner submitted

that the matter is infructuous. Therefore, the Writ

Petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE rkc