Devanandh vs St. Alberts College
2021 Latest Caselaw 16243 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
     WEDNESDAY, THE 4TH DAY OF AUGUST 2021 / 13TH SRAVANA, 1943
                          WP(C) NO. 6773 OF 2020
PETITIONER:

              DEVANANDH,
              AGED 20 YEARS
              S/O. PRASAD B, OMKARAM,
              KUNNICODE P.O., KOLLAM, PIN-691 508.

              BY ADVS.
              SUSHANTH.J.
              SHRI. GIGI PAPPACHAN



RESPONDENTS:

     1        ST. ALBERTS COLLEGE
              REPRESENTED BY IS PRINCIPAL,
              BANERJEE ROAD, ERNAKULAM, KOCHI, PIN-682 018.

     2        M.G.UNIVERSITY
              REPRESENTED BY THE REGISTRAR, ADMINISTRATIVE BLOCK,
              PRIYADARSINI HILLS POST, UNIVERSITY CAMPUS ROAD,
              ATHIRAMPUZHA, KOTTAYAM DISTRICT, KERALA, PIN-686 560.

              BY ADVS.
              SHERRY J. THOMAS
              SHRI.SURIN GEORGE IYPE, SC, M.G.UNIVERSITY
              JOEMON ANTONY



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
04.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 6773 OF 2020      -2-




                           JUDGMENT

Learned counsel for both parties submit that in

pursuance to the interim order of this Court dated

5.3.2020 petitioner was permitted to sit in the examination

of 5th semester of B.Sc degree course of Mahatma Gandhi

University by depositing the fees and as per the result

Ext.R1(i), petitioner has passed all the examinations.

Therefore, nothing survives. In view of this, writ petition

is ordered to be closed.

Sd/-

AMIT RAWAL JUDGE vv

APPENDIX OF WP(C) 6773/2020

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE IDENTITY CARD ISSUED BY THE IST RESPONDENT.

EXHIBIT P2 TRUE COY OF THE SUSPENSION ORDER DATED 31.12.2019 ISSUED BY THE IST RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE SHOW CAUSE LETTER DATED 17.1.2020 ISSUED BY THE IST RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE EXPLANATION BY THE PETITIONER ADDRESSED TO THE IST RESPONDENT DATED 21.1.2020.

EXHIBIT P5 TRUE COPY OF THE ORDER DATED 14.2.2020 IN WRIT PETITION (C) NO.2260 OF 2020 OF THIS HONOURABLE COURT.

EXHIBIT P6 TRUE COPY OF THE DISMISSAL ORDER DATED 23.1.2020 ISSUED BY THE IST RESPONDENT.

EXHIBIT P7 TRUE COPY OF THE ORDER DATED 4.3.2020 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P8 TRUE COPY OF THE RECEIPT 4.3.2020 ISSUED BY THE IST RESPONDENT.

EXHIBIT P9 TRUE COPY OF THE SCHEDULE FOR THE EXAMINATION.

EXHIBIT 11 TRUE COPY OF THE ENTRANCE EXAMINATION HALL TICKET ISSUED BY THE PONDICHERRY UNIVERSITY TO THE PETITIONER