Anil Kumar vs Soumya G. Nair
2021 Latest Caselaw 16155 Ker

OP (FC) No.388/2021                         1/3

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                            &
                       THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
             Tuesday, the 3rd day of August 2021 / 12th Sravana, 1943
                            OP (FC) NO. 388 OF 2021(R)
   PETITIONER/JUDGMENT DEBTOR/RESPONDENT:

           ANIL KUMAR, AGED 51 YEARS, S/O. GOPALAKRISHNA KURUP,
           KOCHUVEETIL, KALLARAKADAVU, PATHANAMTHITTA VILLAGE,
           KOZHENCHERRY TALUK, PATHANAMTHITTA DISTRICT, PIN- 689 645.

   RESPONDENT/DECREE HOLDER/PETITIONER:

           SOUMYA G. NAIR, AGED 34 YEARS, KOCHUVEETIL,
           KALLARAKADAVU, PATHANAMTHITTA VILLAGE, KOZHENCHERRY TALUK,
           PATHANAMTHITTA DISTRICT, PIN- 689 645.


          OP (Family Court) praying inter alia that in the circumstances

   stated in the affidavit filed along with the OP (FC) the High Court be

   pleased to pass an order staying Exhibits P6 and P7 during the pendency of

   the Original Petition.



          This petition coming on for admission upon perusing the petition and

   the affidavit filed in support of OP (FC) and upon hearing the arguments

   of M/S.P.HARIDAS, BIJU HARIHARAN, P.C.SHIJIN, & RISHIKESH HARIDAS,

   Advocates for the petitioner, the court passed the following:

                                                           P.T.O.
 OP (FC) No.388/2021                       2/3




                                        ORDER

Issue notice before admission to the respondent by speed post.

Simultaneously, the petitioner shall serve notice on the respondent

through the learned counsel appearing for them in the Execution Petition.

Enforcement of any warrant issued against the petitioner is stayed

during the pendency of the Original Petition.

Post on 25/08/2021.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

                                                   DR. KAUSER EDAPPAGATH


                                                          JUDGE
 OP (FC) No.388/2021                     3/3

                       APPENDIX OF OP (FC) 388/2021
Exhibit P6            TRUE COPY OF THE ORDER WARRANT OF THE FAMILY COURT,

PATHANAMTHITTA DATED 24-12-2020. Exhibit P7 TRUE COPY OF THE ORDER WARRANT OF THE FAMILY COURT, PATHANAMTHITTA IN E.P NO. 20/2015 IN O.P NO. 40/2013 DATED 19-01-2021.

03-08-2021 /True Copy/ Assistant Registrar