Lia Leen Babu vs Mercy John
2021 Latest Caselaw 16124 Ker

CMCP No.22/2021                            1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                       THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                            &
                          THE HONOURABLE MRS. JUSTICE M.R.ANITHA
             Tuesday, the 3rd day of August 2021 / 12th Sravana, 1943
              CMCP NO. 22 OF 2021 in R.F.A.(Indigent)No.138 OF 2021
                     OS 65/2014 OF SUB COURT, PATHANAMTHITTA
   APPLICANT /APPELLANT:

          LIA LEEN BABU, AGED ABOUT 25 YEARS, DAUGHTER OF LEEN BABU,
          KANNAMTHAANAM HOUSE, E.S.M.COLONY, KULATHUPUZHA P.O. KULATHUPUZHA
          VILLAGE, PATHANAPURAM TALUK, KOLLAM DISTRICT, NOW RESIDING AT
          'ANUPALLAVI' ORIENT NAGAR, NO.67, PATTATHAANAM, KOLLAM -691021

        BY ADVS.M/S.C.S.MANILAL,S.NIDHEESH,ACHUT M NAIR,
   RESPONDENTS/RESPONDENTS/PLAINTIFF & 1st DEFENDANT:

          1.      MERCY JOHN, AGED 69 YEARS, W/O.JOHN, PRINCE COTTAGE,
                  KUMBAZHA, PRESENTLY RESIDING AT CHAKKIZHATHU PRINCE COTTAGE,
                  MEZHUVELY P.O.,MEZHUVELY VILLAGE, KOZHENCHERRY TALUK,
                  PIN- 689507.
          2.      LEEN BABU, AGED ABOUT 65 YEARS, S/O.ISSAC, KANNAMTHANAM HOUSE,
                  E.S.M.COLONY,KULATHUPUZHA P.O., KULATHUPUZHA VILLAGE,
                  PATHANAPURAM TALUK, KOLLAM DISTRICT ,
                  PIN-691310


        This Civil misc. case(pauper) praying that in the circumstances
   stated in the affidavit filed therewith the Hight Court be pleased to
   allow the petitioner to appeal as an indigent person against the judgment
   dated 30/11/2020 in O.S.No.65/2014 of the Sub Court, Pathanamthitta.

        This CMCP coming on for orders upon perusing the petition and the
   affidavit filed in support thereof, and upon hearing the arguments of
    M/S.C.S.MANILAL , S.NIDHEESH, & ACHUT M NAIR, Advocates for the
   petitioner and of the SPECIAL GOVERNMENT PLEADER  ,the court passed the
   following.




                    p.t.o
 CMCP No.22/2021                               2/2




                        ANIL K. NARENDRAN & M.R. ANITHA, JJ.
                   ----------------------------------------------------------
                                   C.M.C.P.No.22 of 2021
                                               in
                             R.F.A.(Indigent)No.138 of 2021
                   ----------------------------------------------------------
                          Dated this the 3rd day of August, 2021

                                                ORDER

Anil K. Narendran, J.

Issue notice in C.M.C.P. to the respondents, returnable

within four weeks.

The learned Special Government Pleader seeks time to file

report of the District Collector.

List on 02.09.2021.

Sd/-

ANIL K. NARENDRAN JUDGE

Sd/-

                                                              M.R. ANITHA
             shg                                                 JUDGE




03-08-2021                      /True Copy/                         Assistant Registrar