Thayale Valappil Kunhikannan vs Kaipanplackal Pushpa Abraham
2021 Latest Caselaw 16069 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
         MONDAY, THE 2ND DAY OF AUGUST 2021 / 11TH SRAVANA, 1943
                         OP(C) NO. 1861 OF 2020
AGAINST THE ORDER/JUDGMENT IN OS 73/1984 OF MUNSIFF COURT, PAYYANNUR,
                                 KANNUR
PETITIONER/S:

             THAYALE VALAPPIL KUNHIKANNAN
             AGED 71 YEARS
             S/O.MADHAVI, THIMIRI AMSOM, PERINGALA DESOM, CHITTADI
             P.O., ALAKKODE (VIA), KANNUR DISTRICT, PIN-670571.

             BY ADVS.
             P.U.SHAILAJAN
             SRI.V.SREEJITH (K/1398/2000)
             SMT.VIDYA KURIAKOSE



RESPONDENT/S:

     1       KAIPANPLACKAL PUSHPA ABRAHAM
             D/O.KAIPPANPLAKKAL ABRAHAM, PADIYOTTUCHAL,
             P.O.PADIYOTTUCHAL, KANNUR DISTRICT, PIN-670353.

     2       KAIPANPLACKAL BIJU ABRAHAM,
             S/O.KAIPPANPLAKKAL ABRAHAM, PADIYOTTUCHAL,
             P.O.PADIYOTTUCHAL, KANNUR DISTRICT, PIN-670353.

     3       KAIPANPLACKAL MAGI ABRAHAM,
             D/O.KAIPPANPLAKKAL ABRAHAM, PADIYOTTUCHAL,
             P.O.PADIYOTTUCHAL, KANNUR DISTRICT, PIN-670353.

     4       KAIPANPLACKAL MINI ABRAHAM,
             D/O.KAIPPANPLAKKAL ABRAHAM, PADIYOTTUCHAL,
             P.O.PADIYOTTUCHAL, KANNUR DISTRICT, PIN-670353.

     5       KAIPANPLACKAL JINCY ABRAHAM,
             D/O.KAIPPANPLAKKAL ABRAHAM, PADIYOTTUCHAL,
             P.O.PADIYOTTUCHAL, KANNUR DISTRICT, PIN-670353.

     6       KAIPANPLACKAL JIJI ABRAHAM,
 OP(C) NO. 1861 OF 2020
                                2

           D/O.KAIPPANPLAKKAL ABRAHAM, PADIYOTTUCHAL,
           P.O.PADIYOTTUCHAL, KANNUR DISTRICT, PIN-670353.

     7     KAIPANPLACKAL ANTONY ABRAHAM,
           S/O.KAIPPANPLAKKAL ABRAHAM, PADIYOTTUCHAL,
           P.O.PADIYOTTUCHAL, KANNUR DISTRICT, PIN-670353.

     8     CHEMMACHERY PUTHIYA VEETTIL KARUNAKARAN,
           S/O.KRISHNAN NAIR, PRAPOYIL P.O., CHERUVAM (VIA), KANNUR
           DISTRICT, PIN-670511.

           BY ADV SRI.S.K.KRISHNAKUMAR




     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 02.08.2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 1861 OF 2020
                                   3



                               JUDGMENT

Dated this the 2nd day of August, 2021

Learned counsel for the petitioner seeks permission to withdraw

the original petition. Accordingly, the original petition is dismissed as

withdrawn.

Sd/-

V.G ARUN JUDGE

SJ