Johny Kuruvila vs Government Of Kerala
2021 Latest Caselaw 16021 Ker

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR. JUSTICE GOPINATH P.
            MONDAY, THE 2ND DAY OF AUGUST 2021 / 11TH SRAVANA, 1943
                              WP(C) NO. 13085 OF 2013
PETITIONER:

                  JOHNY KURUVILA
                  S/O. POTHEN KURUVILLA, PADICKAMYALI HOUSE, KADAPLAMATTOM
                  P.O., KIDANGOOR VILLAGE, KOTTAYAM DISTRICT-686 571.

                  BY ADVS.
                  SRI.KURIAN CHEMBOLA MATHAI
                  SRI.BIJU P.THAMPY



RESPONDENTS:

       1          GOVERNMENT OF KERALA
                  REPRESENTED BY ITS SECRETARY TO REVENUE AFFAIRS,
                  SECRETARIAT BUILDINGS, THIRUVANANTHAPURAM-695 001.

       2          THE DISTRICT COLLECTOR
                  COLLECTORATE P.O., KOTTAYAM-686 002.

       3          TAHSILDAR
                  TALUK OFFICE, KOTTAYAM-686 001.

       4          VILLAGE OFFICER
                  PERUMBAIKKADU VILLAGE, PERUMBAIKKADU P.O., KOTTAYAM-686
                  007.

                  BY ADV GOVERNMENT PLEADER



OTHER PRESENT:

                  GP IMAM GRIGORIUS


THIS       WRIT    PETITION   (CIVIL)   HAVING    COME   UP   FOR   ADMISSION   ON
02.08.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.13085/2013                       2

                               JUDGMENT

This writ petition was posted before this Court for hearing on

29.7.2021 on which date there was no representation for the petitioner.

Accordingly, it was directed to be listed today (2.8.2021). Today also

there is no representation for the petitioner.

Accordingly, this writ petition is dismissed for default.

sd/-

GOPINATH P.

JUDGE acd

APPENDIX OF WP(C) 13085/2013

PETITIONER EXHIBITS

P1 : COPY OF THE SALE DEED FOR TITLE DTD.27.12.2012.

P2 : COPY OF THE AREA MEASURED SURVEY PLAN DTD.27.12.2012.

P3 : COPY OF THE LAND TAX RECEIPT DTD.11.3.2013.

P4 : COPY OF THE PHOTOS SHOWING THE OLD BUILDING WITH IT IS DOOR NOS., GATE OF THE PETITIONER, ADJACENT OLD M.C.ROAD, BOUNDARY STONES AND THE PRESENT NEARBY LIE.

P5 : PREVIOUS PARTITION DEED NO.839/1953.

P6 : COPY OF THE SETTLEMENT IN THE LOK ADALATH WITH SURVEY PLAN IN OS NO.325/08 OF SUB COURT, KOTTAYAM.

P7 : COPY OF THE IMPUGNED NOTICE DTD.31.1.2013.

RESPONDENTS EXHIBITS

EXT.R2(a): COPY OF THE LETTER NO.E2-3516/2003/DMKT DATED 23.02.2013 ISSUED BY THE DISTRICT MEDICAL OFFICER, HOMOEO HOSPITAL, KOTTAYAM.

EXT.R2(b): COPY OF THE SURVEY SKETCH PREPARED BY THE TALUK SURVEYOR, KOTTAYAM DATED 08.02.2013.

EXT.R2(c): COPY OF THE G.O.(MS)No.391/11/REV.DATED 25.10.2011.