Murukesan Nair G. vs State Of Kerala
2021 Latest Caselaw 12188 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

     FRIDAY, THE 23RD DAY OF APRIL 2021 / 3RD VAISAKHA, 1943

                       WP(C).No.24911 OF 2017(L)


PETITIONER/S:

                MURUKESAN NAIR G.,DRIVER
                JAWAHARLAL NEHRU TROPICAL BOTANIC GARDEN AND RESEARCH
                INSTITUTE (JNTBGRI), PALODE, THIRUVANANTHAPURAM-
                695562.

                BY ADVS.
                SRI.KALEESWARAM RAJ
                SMT.RIYA RAYMOL IYPE

RESPONDENT/S:

      1         STATE OF KERALA
                REPRESENTED BY SECRETARY TO GOVERNMENT, SCIENCE
                TECHNOLOGY AND ENVIRONMENT (A) DEPARTMENT, SASTHRA
                BHAVAN, PATTOM, THIRUVANANTHAPURAM, PIN-695004.

      2         THE KERALA STATE COUNCIL FOR SCIENCE TECHNOLOGY AND
                ENVIRONMENT,GOVERNMENT OF KERALA, REPRESENTED BY ITS
                MEMBER SECRETARY,THIRUVANANTHAPURAM, PIN-695004.

      3         JAWAHARLAL NEHRU TROPICAL BOTANIC GARDEN AND RESEARCH
                INSTITUTE,PALODE, THIRUVANANTHAPURAM, REPRESENTED BY
                ITS DIRECTOR,PIN-695562.

      4         REGISTRAR,JAWAHARLAL NEHRU TROPICAL BOTANIC GARDEN
                ANDRESEARCH INSTITUTE, PALODE, THIRUVANANTHAPURAM-
                695562.

      5         THE FINANCE OFFICER,JAWAHARLAL NEHRU TROPICAL BOTANIC
                GARDEN AND RESEARCH INSTITUTE, PALODE,
                THIRUVANANTHAPURAM-695562.

      6         ADDL.R6. STATE OF KERALA,
                REPRESENTED BY SECRETARY TO GOVERNMENT, FINANCE(PRC-
                A) DEPARTMENT, GOVERNMENT SECRETARIAT STATUE,
                THIRUVANANTHAPURAM-695001.

                (IMPLEADED AS PER ORDER DATED 31-3-2021 IN IA3/2021
                IN WP(C) 24911/2017).
 WP(C).No.24911 OF 2017(L)        2



               ADV. SRI.C.K.KARUNAKARAN, SC, FOR TBGARI
               ADV. SRI.GEORGE ZACHARIAH, SC,KSCSTE
               GP: SMT.VINEETHA B

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
23.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.24911 OF 2017(L)            3




                      P.V.KUNHIKRISHNAN, J
                    ----------------------------------
                   W.P.(C.) No. 24911 of 2017
                  --------------------------------------
              Dated this the 23rd day of April, 2021

                              JUDGMENT

Counsel for the petitioner seeks permission to withdraw the Writ

Petition.

Permission granted and the Writ Petition is dismissed as withdrawn.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

sd

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE APPOINTMENT ORDER DATED 06-01-2012.

EXHIBIT P2 TRUE COPY OF THE PROCEEDINGS OF THE 4TH RESPONDENT DATED 22-3-2016.

EXHIBIT P3 TRUE COPY OF G.O.(P)NO.408/2015/FIN. DT.14-

9-2015.

EXHIBIT P4 TRUE COPY OF THE COMMUNICATION DATED 19-12-

2015.

EXHIBIT P5 TRUE COPY OF THE ORDER DATED 14-4-2016.

EXHIBIT P6 TRUE COPY OF THE PROCEEDINGS OF THE REGISTRAR DATED 6-7-2017.

EXHIBIT P7 TRUE COPY OF THE LETTER DATED 14-6-2017.

EXHIBIT P8 TRUE COPY OF G.O.P.NO.33/2016/(3)/FIN) DATED 03.03.2016.