Nazeeha S. vs The City Police Commissioner
2021 Latest Caselaw 12059 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

     THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

FRIDAY, THE 16TH DAY OF APRIL 2021 / 26TH CHAITHRA, 1943

                 WP(C).No.9416 OF 2021(B)


PETITIONER/S:

           NAZEEHA S., AGED 36 YEARS, W/O. MINHAJ,
           ENAPPALLY THODIYIL, ERAVIPURAM VILLAGE, ZAKEER
           HUSSAIN NAGAR, 206, THATTAMALA P.O, KOLLAM-691
           020

           BY ADVS.
           SRI.P.B.SAHASRANAMAN
           SRI.T.S.HARIKUMAR

RESPONDENT/S:

     1     THE CITY POLICE COMMISSIONER
           POLICE COMMISSIONER'S OFFICE, KOLLAM CITY,
           KOLLAM-691 001

     2     THE STATION HOUSE OFFICER,
           ERAVIPURAM POLICE STATION, ERAVIPURAM P.O,
           KOLLAM-691 011

     3     THE HEADLOAD WORKERS WELFARE BOARD, IIND
           FLOOR, USHUS BUILDING, NEAR STONE BRIDGE,
           CHAMAKKADA, KOLLAM-691 001, REPRESENTED BY ITS
           SECRETARY.

     4     THE CONVENOR, CENTRE OF INDIAN TRADE UNIONS
           (CITU), MADAN NADA UNIT, CITU OFFICE,
           VADAKKEVILA P.O, KOLLAM- 691 010.

     5     THE CONVENOR, INDIAN NATIONAL TRADE UNION
           CONGRESS (INTUC), MADAN NADA UNIT, INTUC
           BHAVAN, VADAKKEVILA P.O, KOLLAM-691 010

     THIS WRIT PETITION (CIVIL) HAVING COME UP           FOR
ADMISSION ON 16.04.2021, THE COURT ON THE SAME           DAY
DELIVERED THE FOLLOWING:
 WP(C).No.9416 OF 2021(B)

                              ..2..




                            JUDGMENT

The learned counsel for the petitioner

submits that the writ petition is not pressed.

Accordingly, the writ petition is dismissed as

not pressed.

Sd/-

MURALI PURUSHOTHAMAN

JUDGE

Bka/16.04.2021 WP(C).No.9416 OF 2021(B)

..3..

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE LEASE AGREEMENT, DATED 23.02.2021.

EXHIBIT P2 TRUE PHOTOSTAT COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT, DATED 27.03.2021.

EXHIBIT P3 TRUE PHOTOSTAT COPY OF THE RECEIPT ISSUED BY THE ERAVIPURAM POLICE STATION, ACKNOWLEDGING THE RECEIPT OF THE EXHIBIT P2 REPRESENTATION DATED 27.03.2021.

EXHIBIT P4 TRUE PHOTOSTAT COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT, DATED 30.03.2021.