Present vs Anoop Jose
2021 Latest Caselaw 11947 Ker

IA/1/2021 IN Mat.Appeal 270/2021                     1/1



                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      Present:
                THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                        &
                 THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
                            Friday,the 9th day of April 2021/19th Chaithra, 1943
                                   IA/1/2021 IN Mat.Appeal/270/2021
Against OP No.252/2019 of the FAMILY COURT, KALPETTA
            For information purpose only
PETITIONER/APPELLANT
        ANOOP JOSE, AGED 41 YEARS,
        S/O.JOSE KUTTY, JOSE BHAVAN, THENERIKKUNNU, KAKAVAYAL, VYTHIRI
        TALUK, WAYNAD DISTRICT.
RESPONDENT/RESPONDENT
        AMBILY GEORGE,AGED 34 YEARS,
        D/O.GEORGE THOMAS, FLAT NO.220, RAIL VIHAR, LINKAMPALLY,
        SERILINGAPPALLY RANKAREDDY, ANDHRAPRADESH, PIN - 500 019.

   Application praying that in the circumstances stated in the affidavit filed therewith the High
Court be pleased to stay the execution of the order in OP No.252/2019 on the files of Family
court, Kalpetta, pending final disposal of the Matrimonial Appeal in the interest of justice.

    This application coming on for orders, upon perusing the application and the affidavit filed
in support thereof, and upon hearing the arguments of M/S. P.SAMSUDIN and
M.ANUROOP, Advocates for the applicant, the court passed the following:
                                                ORDER

Operation of the judgment is stayed. 09-04-2021 Sd/-

A.MUHAMED MUSTAQUE,JUDGE

Sd/-

KAUSER EDAPPAGATH,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR