Joju vs Vallachira Grama Panchayath
2021 Latest Caselaw 11943 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

     FRIDAY, THE 09TH DAY OF APRIL 2021 / 19TH CHAITHRA, 1943

                      WP(C).No.39838 OF 2015(D)


PETITIONERS:

      1        JOJU
               AGED 37 YEARS
               S/O IYPE, KARUTHEDATH PARAMBIL, 3, VALLACHIRA PO,
               VALLACHIRA VILLAGE, THRISSUR TALUK, THRISSUR DIST.

      2        JINCY,
               AGED 27 YEARS,
               W/O JOJU, KARUTHEDATH PARAMBIL, 3, VALLACHIRA PO
               VALLACHIRA VILLAGE, THRISSUR TALUK, THRISSUR DIST.

               BY ADVS.
               SRI.M.ANIL KUMAR
               SMT.PREETHI K.PURUSHOTHAMAN

RESPONDENTS:

      1        VALLACHIRA GRAMA PANCHAYATH
               VALLACHIRA VILLAGE, THRISSUR TALUK, THRISSUR DIST.
               REPRESENTED BY THE SECRETARY-680 562.

      2        THE SECRETARY
               VALLACHIRA GRAMA PANCHAYATH, VALLACHIRA VILLAGE,
               THRISSUR TALUK, THRISSUR DIST. - 680 562.

               BY ADV. SRI.NAVEEN T., SC

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD           ON
09.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.39838 of 2015
                                            2



                                      JUDGMENT

Dated this the 9th day of April, 2021

This writ petition is filed by the petitioners seeking the following

reliefs:

"1. To issue a writ of mandamus or other appropriate writs or orders directing the 2nd respondent herein to immediately grant the number to the building of the petitioners.

2. To issue such other writs, order or directions as this Hon'ble Court may deem fit, proper and just as to the circumstances of the case."

Today when the matter is taken up, learned counsel for the

petitioners submitted that the matter has become infructuous.

Therefore, the writ petition is dismissed as infructuous.

Sd/-

Shaji P.Chaly Judge

vpv

/true copy/

P.A. to Judge