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Unknown vs Against
2021 Latest Caselaw 11940 Ker

Citation : 2021 Latest Caselaw 11940 Ker
Judgement Date : 9 April, 2021

Kerala High Court
Unknown vs Against on 9 April, 2021
Con.Case(C) 730/2021                       1/1



                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        Present:
                       THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
                                           &
                         THE HONOURABLE MRS. JUSTICE M.R.ANITHA

            Friday,the 9th day of April 2021/19th Chaithra, 1943
            For information purpose only
   Contempt Case(Civil) No.730/2021 (S)in WP(Crl.) No.392/2017
  SUO MOTU CONTEMPT OF COURT CASE(CIVIL) PROCEEDINGS INITIATED
     ON THE NON-COMPLIANCE OF JUDGMENT OF SUPREME COURT IN
       C.A.NO.9921/2017 AND THE ORDERS OF FAMILY COURT ATTINGAL
                                 IN OP(G&W) NO.450/2017

                                        AGAINST
RESPONDENT

SMT.BINISHA AGED 27/21,D/O NOUSHAD,N.S.MANZIL, THUMPOODU,VALLIKKODU,NEDUMANGAD P.O, THIRUVANANTHAPURAM,PIN-695541.

ADVOCATE SRI.SASTHAMANGALAM S.AJITHKUMAR FOR RESPONDENT

This Contempt of Court Case(Civil) having come up for orders on 09/04/2021, the Court on the same day passed the following:

PTO

 
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