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Contempt Case(C) No.687/2021 (S) ... vs By Advocates M/S A.X.Varghese & ...
2021 Latest Caselaw 11930 Ker

Citation : 2021 Latest Caselaw 11930 Ker
Judgement Date : 9 April, 2021

Kerala High Court
Contempt Case(C) No.687/2021 (S) ... vs By Advocates M/S A.X.Varghese & ... on 9 April, 2021
Con.Case(C) 687/2021                            1/2



                            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                            Present:

                        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

                       Friday,the 9th day of April 2021/19th Chaithra, 1943

                Contempt Case(C) No.687/2021 (S) in WP(C) No.17054/2020

PETITIONER/PETITIONER IN WPC
            For information purpose only
        G. SUSHAMA, AGED 48 YEARS, W/O. BAIJU S.,
        'SAROVARAM', K.R. PURAM P.O., CHERTHALA.


        BY ADVOCATES M/S A.X.VARGHESE & A.V.JOJO.


RESPONDENT/1ST RESPONDENT IN WPC
        SRI.PRAVEEN DAS,
        THE JOINT REGISTRAR (GENERAL),
        OFFICE OF THE JOINT REGISTRAR CO-OPERATIVE SOCIETY,
        ALAPPUZHA, PIN-688011.


          This Contempt of Court Case (Civil) having come up for orders on
09/04/2021, the Court on the same day passed the following:-




                                                                              p.t.o.
                      RAJA VIJAYARAGHAVAN V, J
                      --------------------------------
                     Cont.Case (C)No.687 of 2021
                                     in
                       W.P.(C) No.17054 of 2020
                       -------------------------------
                  Dated this the 9th day of April, 2021
       For information purpose only
                   ORDER

Smt.Sheeja C.S., the learned Government Pleader submits that instructions

have not yet been received. She however undertakes that the directions in the

judgment shall be complied with expeditiously.

Post on 17.5.2021.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE sru

/true copy/ Sd/- ASSISTANT REGISTRAR

 
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