For Information Purpose Only vs Vijayalekshmi.V
2021 Latest Caselaw 11901 Ker

IA/1/2020 IN RFA 245/2020                           1/2



                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                 Present:
                       THE HONOURABLE MRS. JUSTICE MARY JOSEPH

                            Friday,the 9th day of April 2021/19th Chaithra, 1943
                                       IA/1/2020 IN RFA 245/2020

            For information purpose only
OS No.67/1995 of the SUB COURT,NEYYATTINKARA
PETITIONERS/APPELLANTS
    1.VIJAYALEKSHMI.V, AGED 70 YEARS
    W/O BALAKRISHNAN, T.C.26/2131, STATUE ROAD, VANCHIYOOR VILLAGE ,
    G.P.O, THIRUVANANTHAPURAM, PIN-695 001.
AND OTHERS
RESPONDENTS/RESPONDENTS
    1.PONNAMMA SARASWATHY
    V.S.NIVAS, THALAYAL DESOM, ATHIYANNOOR VILLAGE, ATHIYANNOOR
    P.O. NEYATTINKARA-695 123.
AND OTHERS
  Application praying that in the circumstances stated in the affidavit filed therewith the High
Court be pleased to stay all further proceedings pursuant to the impugned judgment, till the
disposal of this appeal and R.F.A No.360 of 2003 this Hon'ble court.


   This application again coming on for orders upon perusing the application and the affidavit
filed in support thereof, and this court's order dated 08-01-2021 in and upon hearing the
arguments of M/S M.S.UNNIKRISHNAN, ALEENA MARIA JOSE, M.ARDRA
KRISHNAN, SUSAN JACOB, K.SUNIL, RINU. S. ASWAN, & V.S.SREEJITH, Advocates
for the petitioners and of Sri.. D. AJITHKUMAR, Advocate for R12 to R15, R30, R31, R35
to R37, R54 & R55, Sri. L. MOHANAN, & LIGEY ANTONY, Advocates for R22, and
Sri.THOMAS M. JACOB,Advocate for R17 & R18, the court passed the following
                                                ORDER

Interim order stands extended for two months.

09-04-2021 Sd/-

MARY JOSEPH,JUDGE

/true copy/ Sd/-

IA/1/2020 IN RFA 245/2020 2/2

ASSISTANT REGISTRAR

For information purpose only