Najala Mujeeb vs State Of Kerala
2021 Latest Caselaw 11833 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

            THE HONOURABLE MR.JUSTICE V.G.ARUN

FRIDAY, THE 09TH DAY OF APRIL 2021 / 19TH CHAITHRA, 1943

                 WP(C).No.7163 OF 2021(U)


PETITIONER/S:

           NAJALA MUJEEB
           AGED 26 YEARS
           W/O. MUJEEB RAHMAN, THEKKINIKKADAN HOUSE,
           EDAVANNA PO, MALAPPURAM, PIN-676541.

           BY ADV. SMT.SHERIN SHAJAHAN

RESPONDENT/S:

     1     STATE OF KERALA
           REPRESENTED BY THE SECRETARY TO GOVERNMENT,
           KERALA PRISONS AND CORRECTIONAL SERVICES
           DEPARTMENT, GOVERNMENT SECRETARIAT,
           TRIVANDRUM-695001.

     2     DIRECTOR GENERAL OF PRISONS AND CORRECTIONAL
           SERIVES, ,
           PRISONS HEADQUARTERS, POOJAPPURA,
           THIRUVANANTHAPURAM-695012.

     3     THE SUPERINTENDENT,
           CENTRAL PRISON, KANNUR, PIN-670004.


OTHER PRESENT:

           SR.PP.C.S.HRITHWIK

     THIS WRIT PETITION (CIVIL) HAVING COME UP           FOR
ADMISSION ON 09.04.2021, THE COURT ON THE SAME           DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.7163 of 2021

                                  -2-



                             JUDGMENT

Dated this the 09th day of April, 2021

Learned Counsel for the petitioner submits

that the petitioner's surgery did not take place

as expected and prays for further extension of

the parole period. Despite the fervent request

made by the learned Counsel for the petitioner, I

am not inclined to extend the time limit,

particularly in view of the submission made by

the learned Public Prosecutor that on a previous

occasion, the petitioner had overstayed the

period of parole.

In the result, the writ petition is

dismissed, reserving the petitioner's liberty to

seek regularisation of the period of overstay and

thereafter, apply to the competent authority for

parole.

Sd/-

V.G.ARUN JUDGE Scl/09.04.2021 W.P.(C) No.7163 of 2021

APPENDIX

PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE MEDICAL CERTIFICATE OF PETITIONER DATED 16.3.2021.

EXHIBIT P2 TRUE COPY OF THE REPRESENTATION MADE BY THE PETITIONER WITH THE 2ND RESPONDENT DATED 16.3.2021.

EXHIBIT P3 TRUE COPY OF THE MEDICAL CERTIFICATE OF PETITIONER DATED 7/4/2021