Gopikrishnan vs The Senior Town Planner
2021 Latest Caselaw 11803 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                     PRESENT

              THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

     FRIDAY, THE 09TH DAY OF APRIL 2021 / 19TH CHAITHRA, 1943

                          WP(C).No.11513 OF 2019(L)


PETITIONER:
               GOPIKRISHNAN
               AGED 25 YEARS
               SON OF LATE KUTTY, MANDANATHUPARAMBIL, CHEMMANA,
               THIRUVANIYOOR VILLAGE, PUTHENCRUZ P.O., KUNNATHUNADU
               TALUK, ERNAKULAM DISTRICT, PIN-682 308.

               BY ADV. SRI.R.MURALEEDHARAN

RESPONDENTS:
       1     THE SENIOR TOWN PLANNER
             OFFICE OF THE REGIONAL TOWN PLANNER, CIVIL STATION,
             KAKKANAD, ERNAKULAM, PIN-682 030.

      2        THE DISTRICT COLLECTOR OF ERNAKULAM
               OFFICE OF THE DISTRICT COLLECTOR, CIVIL STATION,
               KAKKANAD, ERNAKULAM, PIN-682 030.

      3        THE SECRETARY
               MAZHUVANNUR GRAMA PANCHAYAT, AIRAPURAM P.O.,
               ERNAKULAM DISTRICT, PIN-683541.

      4        M/S. HINDUSTAN PETROLEUM CORPORATION LTD.
               KOCHI LPG REGION, SEA PORT AIRPORT ROAD, IRUMPANAM
               P.O., KOCHI, PIN-682 309, REPRESENTED BY ITS DEPUTY
               GENERAL MANAGER.

      ADDL.    THE REVENUE DIVISIONAL OFFICER,
      R5       MUVATTPUZHA, OFFICE OF THE RDO. MINI CIVIL STATION,
               MUVATTUPUZHA, PIN-686 673.

      ADDL.    LOCAL LEVEL MONITORING COMMITTEE,
      R6       MAZHUVANNOOR GRAMA PANCHAYAT, AIRAPURAM P.O.,
               ERNAKULAM DISTRICT, PIN-683 541.
               REP. BY AGRICULTURAL OFFICER, MAZHUVANNOOR

               ADDL.R5 AND R6 ARE IMPLEADED AS PER ORDER DATED
               24.07.2019 IN IA NO.1/2019.

               R3   BY   ADV.   SRI.ANOOP.V.NAIR
               R3   BY   ADV.   SRI.M.S.SANDEEP SUDHAKARAN
               R4   BY   ADV.   SRI.M.GOPIKRISHNAN NAMBIAR
               R4   BY   ADV.   SRI.K.JOHN MATHAI
 WP(C).No.11513 OF 2019(L)

                                 2

               R4 BY ADV. SRI.JOSON MANAVALAN
               R4 BY ADV. SRI.KURYAN THOMAS
               R4 BY ADV. SRI.PAULOSE C. ABRAHAM
               R1,R2, R5 & R6 ADV. MANURAJ.K.J(GP)


     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
09.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.11513 OF 2019(L)

                                       3




                       W.P.(C) No.11513 of 2019
                  ---------------------------------------------


                              JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw the writ petition. In the light of the permission sought by the

learned counsel for the petitioner, the writ petition is dismissed as

withdrawn.

Sd/-

                                                 P.B.SURESH KUMAR

Mn                                                      JUDGE
 WP(C).No.11513 OF 2019(L)





                                APPENDIX
PETITIONER'S EXHIBITS:

EXHIBIT P1                  TRUE COPY OF THE COMMUNICATION RECEIVED

FROM THE DEPUTY GENERAL MANAGER, KOCHI LPG REGION, HINDUSTAN PETROLEUM CORPORATION LTD., DATED 29.9.2018.

EXHIBIT P2 TRUE COPY OF THE LEASE AGREEMENT EXECUTED/ENTERED INTO BETWEEN THE ROPERTY OWNERS AND THE PETITIONER DATED 5.10.2018.

EXHIBIT P3 A TRUE COPY OF THE RECEIPT FOR PAYMENT OF LAND TAX FOR THE YEAR 2018-2019 FOR THE LAND TAKEN ON LEASE, DATED 13.6.2018.

EXHIBIT P4 TRUE COPY OF THE BUILDING PLAN, LOCATION PLAN AND THE LAYOUT PLAN, SUBMITTED FOR APPROVAL.

EXHIBIT P5 TRUE COPY OF THELETTER SENT BY THE 3RD RESPONDENT, DATED 13.2.2019.

EXHIBIT P6 TRUE COPY OF THE COMMUNICATION RECEIVED BY THE PETITIONER FROM THE IST RESPONDENT DATED 22.2.2019.

EXHIBIT P7 TRUE COPY OF THE RELEVANT PAGES OF THE DATA BANK, OBTAINED FROM THE AGRICULTURAL OFFICER, KRISHI BHAVAN, MAZHUVANNUR.

EXHIBIT P8 TRUE COPY OF THE CERTIFICATE ISSUED BY THE TAHSILDAR, TALUK OFFICE, KUNNATHUNADU, DATED 7.8.2008.

EXHIBIT P9 A TRUE COPY OF THE CIRCULAR NO.994733/RA1/2016 DATED 22.12.2016.

EXHIBIT P10 TRUE COPY OF THE APPLICATION SUBMITTED BY MR.SHIBUMATHEW FOR CORRECTION IN BTR DATED 22/07/2019.

EXHIBIT P11 TRUE COPY OF THE ORDER PASSED BY THE 1ST RESPONDENT DATED 02.08.2019.

//TRUE COPY// PA TO JUDGE