M.Sivakumar vs E.Ramaswamy
2021 Latest Caselaw 11733 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

             THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR

     FRIDAY, THE 09TH DAY OF APRIL 2021 / 19TH CHAITHRA, 1943

                        OP(C).No.712 OF 2021

         (IN RELATION TO IN OS 235/2018 OF PRINCIPAL SUB
                    COURT,THIRUVANANTHAPURAM)


PETITIONER/DEFENDANT:

             M.SIVAKUMAR
             AGED 53 YEARS
             S/O.T.MAHADEVAN,
             RESIDING AT T.C.NO.17/1927,
             NARAYANA LANE, UNNI NAGAR,
             POOJAPPURA.P.O.,
             THIRUVANANTHAPURAM-695 012

             BY ADVS.
             SRI.P.R.VENKATESH
             SRI.G.KEERTHIVAS

RESPONDENT/PLAINTIFF:

             E.RAMASWAMY
             AGED 76 YEARS
             S/O.R.ESSAKKIMADAN ACHARI,
             RESIDING AT T.C.NO.39/1621,
             SIVAN COIL ROAD, KURIYATHI,
             MANACAUD P.O.,
             THIRUVANANTHAPURAM-695 009


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 09.04.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C).No.712 OF 2021

                                     2




                                  JUDGMENT

Dated this the 9th day of April 2021

The defendant in O.S.No.235/2018 on the files of

the Sub Judge, Thiruvananthapuram has filed this O.P

seeking expeditious disposal of the suit within a time

frame to be fixed by this Court.

2. A report was called for from the court below

and as per the submission made in the report, the

court will be in a position to dispose of the suit within

a period of one year.

In the result, the O.P is allowed directing the

court below to dispose of the suit within a period of one

year as suggested by him. This order will come into

force from the date of production of certified copy of

this judgment before the court below.

Sd/-

T.V.ANILKUMAR JUDGE SMF OP(C).No.712 OF 2021

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF PLAINT IN SO NO.235/2018 ON THE FILES OF THE COURT OF SUB JUDGE THIRUVANANTHAPURAM

EXHIBIT P2 TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE PETITIONER IN OS NO.235/2018

//TRUE COPY// PA TO JUDGE