Citation : 2021 Latest Caselaw 11727 Ker
Judgement Date : 9 April, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR
FRIDAY, THE 09TH DAY OF APRIL 2021 / 19TH CHAITHRA, 1943
OP(C).No.781 OF 2021
EP 4/2021 IN RCP 99/2016 OF MUNSIFF COURT, VADAKARA
PETITIONER/RESPONDENT:
JANARDHANAN E.K.
AGED 46 YEARS
S/O KANNAN,
TRADER, MANOHAR FRAME MART,
VATAKARA AMSOM DESOM,
VATAKARA TALUK, KOZHIKODE DISTRICT,
KERALA STATE-673101.
BY ADVS.
SRI.C.BHASKARAN
SHRI.ARJUN C BHASKAR
RESPONDENT/PETITIONER:
RIMESH RAJAN
AGED 45 YEARS
S/O DR. V.P. RAJAN,
OCCUPATION NIL, RESIDING AT PRANAVAM,
VATAKARA AMSOM DESOM, VATAKARA TALUK,
KOZHIKODE DISTRICT,
KERALA STATE-673104.
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
09.04.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(C)No.781 of 2021
:-2-:
Dated this the 9th day of April, 2021
J U D G M E N T
Learned counsel for the petitioner submits that
the disputes between parties were settled and
therefore he does not want to proceed with this
original petition.
In the result, the original petition is
disposed as settled.
All pending interlocutory applications are
closed.
Sd/-
T.V.ANILKUMAR JUDGE ami/ O.P.(C)No.781 of 2021
:-3-:
APPENDIX
PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE ORDER DATED 17.02.2017 IN RCP NO.99/2016 OF THE RENT CONTROLLER/MUNSIFF COURT, VATAKARA.
EXHIBIT P2 TRUE COPY OF THE JUDGMENT DATED 13.02.2020 IN RENT CONTROL APPEAL NO.6/2018 OF THE RENT CONTROL APPELLATE AUTHORITY/ADDL.DISTRICT JUDGE, VATAKARA.
EXHIBIT P3 TRUE COPY OF THE POSTAL RECEIPT RS.5250/- DATED 21.08.2020 WITH REGARD TO THE MONEY ORDER SENT TO THE RESPONDENT.
EXHIBIT P3(a) TRUE COPY OF THE POSTAL RECEIPT RS.3150/- DATED 21.08.2020 WITH REGARD TO THE MONEY ORDER SENT TO THE RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE ORDER DATED 03.03.2021 IN I.A.NO.2/2020 IN RCP NO. 98/2016 OF THE MUNSIFF COURT, VATAKARA.
EXHIBIT P5 TRUE COPY OF THE APPLICATION I.A.NO.
3/2021 FILED BY THE PETITIONER BEFORE THE MUNSIFF COURT, VATAKARA IN RCP NO. 99/2016.
EXHIBIT P6 TRUE COPY OF THE I.A NO. 2/2021 IN RCP NO.99/2016 FILED BY THE PETITIONER BEFORE THE MUNSIFF COURT, VATAKARA.
EXHIBIT P7 TRUE COPY OF THE E.P NO. 4/2021 IN RCP NO. 99/2016 FILED BY THE RESPONDENT BEFORE THE MUNSIFF COURT, VATAKARA.
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