K.K.Sudheer vs K.T.Beena Madhusoodhanan
2021 Latest Caselaw 11507 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

              THE HONOURABLE MRS. JUSTICE SHIRCY V.

    THURSDAY, THE 08TH DAY OF APRIL 2021 / 18TH CHAITHRA, 1943

                      Crl.MC.No.2001 OF 2020(A)

AGAINST THE ORDER/JUDGMENT IN LPC 191/2008 OF JUDICIAL MAGISTRATE
                    OF FIRST CLASS -I, KANNUR

     CRIME NO.369/2003 OF KANNUR TOWN POLICE STATION, KANNUR


PETITIONER/ACCUSED:

             K.K.SUDHEER
             AGED 67 YEARS
             S/O. KUNHIKRISHNAN, KANHIRODE AMSOM, THATTIYODE,
             KORANPEEDIKA P.O., KOODALI, KANNUR-670 592.

             BY ADV. SRI.K.RAJESH SUKUMARAN

RESPONDENT/DEFACTO-COMPLAINANT & STATE:

      1      K.T.BEENA MADHUSOODHANAN
             AGED 60 YEARS
             W/O. LATE MADHUSOODHANAN, DHANYA, OPP. KOYILI
             HOSPITAL ROAD, P.O. PALLIKUNNU, KANNUR-670 004.

      2      STATION HOUSE OFFICER
             KANNUR TOWN POLICE STATION, KANNUR-670 001.

      3      STATE OF KERALA
             REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
             KERALA, ERNAKULAM-682 031.

             SRI.C.N. PRABHAKARAN, SR.PP

     THIS CRIMINAL MISC. CASE HAVING BEEN FINALLY HEARD          ON
08.04.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Crl.MC.No.2001 OF 2020(A)

                                  2




                               ORDER

Dated this the 8th day of April 2021

It is submitted by the learned counsel for the petitioner that

this Crl.M.C is not pressed. A memo is filed to that effect. The

same is recorded.

Hence, this Crl.M.C. is dismissed as not pressed.

Sd/-

SHIRCY V.

JUDGE mpm Crl.MC.No.2001 OF 2020(A)

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE A1 CERTIFIED COPY OF THE COMPLAINT DATED 24.5.2003 GIVEN BY THE IST RESPONDENT TO DYSP.

ANNEXURE A2 CERTIFIED COPY OF THE FIRST INFORMATION REPORT IN CRIME NO.369/2003 OF KANNUR TOWN POLICE STATION.

ANNEXURE A3 CERTIFIED COPY OF THE FINAL REPORT IN CRIME NO.369/2003 OF KANNUR TOWN POLICE STATION, FILED BEFORE THE J.F.C.M COURT NO.I, KANNUR.

ANNEXURE A4 CERTIFIED COPY OF THE JUDGMENT IN CC 54/2004 DATED 4.7.2007 ON THE FILE OF THE J.F.C.M. COURT NO.I, KANNUR.