Kerala High Court
Karuvangadan Mukthar @ Muthu vs Deputy Superintendent Of Police on 7 April, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
WEDNESDAY, THE 07TH DAY OF APRIL 2021 / 17TH CHAITHRA, 1943
OP(Crl.).No.123 OF 2021
SC 99/2013 OF ADDITIONAL DISTRICT COURT & SESSIONS COURT -
III, MANJERI
PETITIONER/S:
1 KARUVANGADAN MUKTHAR @ MUTHU
AGED 38 YEARS
S/O. UMMERHAJJI, CHEMBRAKATTUR, AREEKODE,
MALAPPURAM.
2 KOZHISSERI RASHID @ VAVA,
AGED 31 YEARS
S/O. UMMER, KOZHISSERIKUNNATH HOUSE, KEEZHUPARAMBA
AMSOM, KUNIYIL.
3 RASHEED @ SUDANI RASHEED,
AGED 31 YEARS
S/O. ABDUL HAMEED, MUNDASSERI HOUSE, KEEZHUPARAMBA
AMSOM, KUNIYIL.
4 CHOLAYIL UMMER,
AGED 43 YEARS
S/O.IBRAHIM, THAZHATHEYIL HOUSE, KEEZHUPARAMBA
AMSOM, KUNIYIL.
5 MUHAMMED SHAREEF @ CHERI,
AGED 41 YEARS
S/O.MARAKKARUKUTTY, VILANGOTH HOUSE ,
KEEZHUPARAMBA AMSOM, KUNIYIL.
6 KURUMADAN ABDUL ALI,
S/O. MUHAMMED, MADATHIL HOUSE, KEEZHUPARAMBA
AMSOM, KUNIYIL.
7 ANGADAN FADALURAHMAN,
AGED 29 YEARS
S/O. ABDULLA, ERUMANKUNNATH HOUSE, KEEZHUPARAMBA
AMSOM, KUNIYIL.
8 MUHAMMED FATHEEN,
AGED 29 YEARS
S/O.ABDUL RAZAK, KIZHAKKETHODI HOUSE,
KEEZHUPARAMBA AMSOM, KUNIYIL.
OP(Crl.).No.123 OF 2021
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9 MAHSOOM M.K,
AGED 36 YEARS
S/O. ALIMON, MADURAKUZHIYAN HOUSE, KEEZHUPARAMBA
AMSOM, KUNIYIL.
10 SANIS @ CHERUMANI,
AGED 38 YEARS
S/O. MARAKKARUKUTTY, VILANGATH HOUSE,
KEEZHUPARAMBA AMSOM, KUNIYIL.
11 SHABEER @ INNIKUTTAN,
AGED 30 YEARS
S/O. PAREETHKUTTY, MATHANATHULCUZHI HOUSE,
KEEZHUPARAMBA AMSOM, KUNIYIL.
12 ANASMON,
AGED 29 YEARS
S/O. MAMUKKUTTY, KOLOTHUMTHODI HOUSE,
KEEZHUPARAMBA AMSOM, KUNIYIL.
13 NIYAS,
AGED 31 YEARS
S/O. MUHAMMED, ERUMANKADAVATHU HOUSE,
KEEZHUPARAMBA AMSOM, KUNIYIL.
14 NAVASSHAREEF @ THONNIPPA,
AGED 31 YEARS
S/O. AHAMMEDKUTTY, ALUNGAL HOUSE, KEEZHUPARAMBA
AMSOM, KUNIYIL.
15 MUJEEBRAHMAN,
AGED 45 YEARS
S/O. KUNCHIRAYIN, METHALHOUSE, KEEZHUPARAMBA
AMSOM, KUNIYIL.
16 SHARAFUDHEEN,
AGED 46 YEARS
S/O. UMMER HAJJI, KURUVANGADAN HOUSE,
KEEZHUPARAMBA AMSOM, KUNIYIL.
17 ABDUL SABOOR KOTTA,
AGED 45 YEARS
S/O. AHAMMEDKUTTY KOTTA, SRAMBIKKAL HOUSE,
KEEZHUPARAMBA AMSOM, OTHUPALLIPURAZHA.
OP(Crl.).No.123 OF 2021
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18 SARAFULLA,
AGED 39 YEARS
ERUMANKADAVATH HOUSE, KEEZHUPARAMBA AMSOM,
KUNIYIL.
19 AHAMMEDKUTTY PARAMMEL,
AGED 66 YEARS
S/O. MUHAMMED, PARAMMEL HOUSE, KEEZHUPARAMBA
AMSOM, KUTTOLI.
20 YASAR,
AGED 34 YEARS
S/O. MUHAMMED, ERAMANKADAVATH HOUSE, KEEZHUPARAMBA
AMSOM, KUNIYIL.
21 RIYAS,
AGED 39 YEARS
S/O. SIRAJUDHEEN, CHEEKULATH HOUSE, AREEKODE,
AMSOM, PERUMBARAMBA.
BY ADV. SRI.SUNNY MATHEW
RESPONDENT/S:
1 DEPUTY SUPERINTENDENT OF POLICE
NARCOTIC CELL, MALAPPURAM-676 509
2 STATE OF KERALA,
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT
OF KERALA, ERNAKULAM-682 031
OTHER PRESENT:
SR.PP.SUMAN CHAKRAVARTHY FOR DGP
THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
07.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(Crl.).No.123 OF 2021
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JUDGMENT
Dated this the 07th day of April, 2021
Learned Counsel for the petitioners submits
that pending this original petition, the
petitioner has been issued with a copy of the
order applied for. This is recorded and the
original petition is closed.
Sd/-
V.G.ARUN
JUDGE
Scl/07.04.2021
OP(Crl.).No.123 OF 2021
APPENDIX
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE STATEMENT DATED
18.2.2021, FIELD BY THE
PETITIONER/ACCUSED NO.1, U/S. 313 OF
THE CR.P.C.
EXHIBIT P2 A TRUE COPY OF THE STATEMENT DATED
18.2.2021, FIELD BY THE
PETITIONER/ACCUSED NO.5, U/S. 313 OF
THE CR.P.C.
EXHIBIT P3 A TRUE COPY OF THE PETITION DATED
26.02.2021, FILED BY THE SPECIAL
PUBLIC PROSECUTOR IN CRL.M.P. NO.
415/2021 IN S.C. NO. 99/2013.
EXHIBIT P4 A TRUE COPY OF THE COUNTER FIELD ON
BEHALF OF THE PETITIONER IN CRL.M.P.
415/2021 IN S.C. 99/2013 DATED
3.3.2021.
