The Authorized Officer vs Indiabulls Finance Company Ltd
2021 Latest Caselaw 11137 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

   WEDNESDAY, THE 07TH DAY OF APRIL 2021 / 17TH CHAITHRA, 1943

                       WP(C).No.5482 OF 2020(I)


PETITIONER:

               THE AUTHORIZED OFFICER,
               CSB BANK LIMITED, (FORMERLY CATHOLIC SYRIAN BANK
               LTD), ZONAL OFFICE, PALAYAM,
               THIRUVANANTHAPURAM - 695 034, REPRESENTED BY NAWIN
               THOMAS, S/O. LATE M.J. THOMAS, AGED 46 YEARS, WORKING
               AS CHIEF MANAGER, CSB BANK LTD. (FORMERLY CATHOLIC
               SYRIAN BANK LTD), ZONAL OFFICE, MARKET ROAD,
               ERNAKULAM - 682 035

               BY ADV. SHRI.P.PAULOCHAN ANTONY

RESPONDENTS:

      1        INDIABULLS FINANCE COMPANY LTD.,
               M-62 AND 63, FIRST FLOOR, CONNAUGHT PLACE,
               NEW DELHI - 110 001 REPRESENTED BY ITS AUTHORISED
               OFFICER, BRANCH OFFICE AT THIRD FLOOR,
               TRUST PHARMA BUILDING, KAYYATH LANE,
               PALARIVATTOM, COCHIN - 682 025

      2        INDIABULLS ASSET RECONSTRUCTION CO. LTD
               HAVING ITS CORPORATE OFFICE AT INDIABULLS HOUSE,
               445-451, PHASE V, GURGAON - 122 016, REPRESENTED BY
               ITS AUTHORISED OFFICER, HAVING OFFICE AT RAVIPURAM,
               ERNAKULAM - 682 017

      3        BABY SHOP
               TC 4/2554(3), INDRAPRASTHAM, KURAVNKONAM,
               TRIVANDRUM - 695 003

      4        LINI ZACHARIAH
               9B, SUMMER BREEZE SEASONS, KURAVANKONAM,
               TRIVANDRUM - 695 003

      5        AYYAPPAN
               9B, SUMMER BREEZE SEASONS, KURAVANKONAM,
               TRIVANDRUM - 695 003

      6        SUB REGISTRAR
               SUB-REGISTRAR'S OFFICE, PATTOM, MUTTADA P.O.,
               THIRUVANANTHAPURAM - 695 025
 WP(C).No.5482 OF 2020(I)     2


      7      VILLAGE OFFICER
             KOWDIAR VILLAGE, THIRUVANANTHAPURAM - 695 003

      8      NANADAKUMAR R.
             R/O. NANDNAM MELAMCODE, P.O. PAZHKUTTY,
             NEDUMANNGAD, THIRUVANANTHAPURAM - 695 561

             R1-2 BY ADV. SRI.MADHU RADHAKRISHNAN
             R3-5 BY ADV. SRI.NIDHI SAM JOHNS
             R3-5 BY ADV. SRI.LIJO JOSEPH
             R3-5 BY ADV. SRI.A.KEVIN THOMAS
             R8 BY ADV. SRI.N.RAGHURAJ
             R8 BY ADV. SHRI.ARJUN GOPAL P.


             SMT MABLE C KURIAN, GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
07.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.5482 OF 2020(I)                 3




                                  JUDGMENT

Sri.Paulochan Antony, the learned counsel appearing for the petitioner,

submitted that the petitioner is not pressing for any relief in this writ petition

and prays that the writ petition be dismissed as withdrawn.

2. In order to avoid any sort of confusion, it is made clear that the interim

order dated 25.2.2020 will stand vacated.

This writ petition is dismissed as withdrawn.

Sd/-

RAJA VIJAYARAGHAVAN V

JUDGE DSV