M.N. Ajith Kumar vs The Joint Registrar Of ...
2021 Latest Caselaw 11034 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

            THE HONOURABLE MR. JUSTICE SUNIL THOMAS

   WEDNESDAY, THE 07TH DAY OF APRIL 2021 / 17TH CHAITHRA, 1943

                    WP(C).No.41157 OF 2016(T)


PETITIONER/S:

      1     M.N. AJITH KUMAR
            S/O.C.K.MADHAVAN NAIR, HOUSE NO.105, ADARSH
            NAGAR,PATTOM P.O., THIRUVANANTHAPURAM-695 004.

      2     R.SANKARAN NAIR
            S/O.K.V.RAGHAVAN PILLAI, KEEZHATHUVILA VEEDU,
            T.C.3/1035,THIRUVANANTHAPURAM 695 004.

      3     JAYALAKSHMI.M.K.
            D/O.MEENAKSHI AMMA, MARACKAL VILAKAM,T.C.3/622,
            MUTTADA P.O., THIRUVANANTHAPURAM-695 025.

      4     SYAMALA DEVI.B
            D/O.R.VELAYUDHAN NAIR,LEKSHMI BHAVAN,
            T.C.3/1251-2,
            PATTOM PALACE P.O.,THIRUVANANTHAPURAM-695 004.

            BY ADVS.
            SRI.S.SUNIL MAURYAN
            SHRI.P.PREMAN

RESPONDENT/S:

      1     THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
            KAITHAMUKKU, FORT P.O.,
            THIRUVANANTHAPURAM, PIN 695 023.

      2     THE SECRETARY
            KESAVADASAPURAM WELFARE COOPERATIVE SOCIETY
            LTD.NO.T 794, PATTOM,
            THIRUVANANTHAPURAM - 695 004.

      3     A.GOPALAKRISHNAN NAIR
            MEMBER NO.201, MARACKAL VEEDU, T.C 3/1224,
            EAST PATTOM, PATTOM P.O.,
            THIRUVANANTHAPURAM - 695 004.

      4     BIJU K.S.
            MEMBER NO.711, VISAKH, T.C.3/1492,LAKSHMI NAGAR,
            PATTOM P.O., THIRUVANANTHAPURAM - 695 004.
 WP(C).No.41157 OF 2016(T)
                              2

      5     N.NATARAJAN
            MEMBER NO.111, VILAYIL VEEDU,
            T.C.4/2042,VIKRAMANKUNNU,
            PATTOM P.O.,THIRUVANANTHAPURAM - 695 004.

      6     VENUGOPALAN.A
            MEMBER NO.426, ASWATHI, T.C.3/756(1),MUTTADA P.O.,
            THIRUVANANTHAPURAM - 695 025.

      7     IKBAL M.A
            MEMBER NO.76, MAHAL, T.C.4/1808-1,PATTOM
            P.O.,THIRUVANANTHAPURAM-695 004.

      8     ANITHA SREEKUMAR
            MEMBER NO.764, JAYASREE, T.C.4/2592,
            KURAVANKONAM, THIRUVANANTHAPURAM- 695 003.

      9     PADMAJA KUMARI
            MEMBER NO.1120, PUTHEN VEEDU, VYASA
            NAGAR,PARUTHIPAARA, PATTOM,
            THIRUVANANTHAPURAM - 695 004.

      10    SREEDEVI C
            MEMBER NO.195, KAIPALLY VEEDU, T.C.3/1051,EAST
            PATTOM, PATTOM P.O.,THIRUVANANTHAPURAM - 695 004.

      11    PRASANTH V.K.
            MEMBER NO.1609, PRASANTH, T.C. 11/352,DEVASWOM
            BOARD, KOWDIAR,THIRUVANANTHAPURAM - 695 004.

            BY ADV. SRI.V.G.ARUN
            BY ADV. SRI.T.R.HARIKUMAR
            SR.GP K.P HARISH

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
07.04.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.41157 OF 2016(T)
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                              JUDGMENT

It is submitted by the learned counsel for the

petitioners that the Writ Petition is not pressed. Withdrawal

memo is filed. Hence the Writ Petition is dismissed as

withdrawn.

Sd/-

SUNIL THOMAS, JUDGE

R.AV