[Cites 2, Cited by 0]
Karnataka High Court
Shri.Chandragouda S/O.Ramanagouda ... vs The State Of Karnataka on 12 March, 2026
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NC: 2026:KHC-D:3980
WP No. 105239 of 2023
HC-KAR
IN THE HIGH COURT OF KARNATAKA, AT DHARWAD
DATED THIS THE 12TH DAY OF MARCH, 2026
BEFORE
THE HON'BLE MS. JUSTICE JYOTI M
WRIT PETITION NO. 105239 OF 2023 (KLR-RR/SUR)
BETWEEN:
1. SHRI.CHANDRAGOUDA
S/O.RAMANAGOUDA HOSAGOUDAR,
AGE: 57 YEARS, OCC.: AGRICULTURE,
R/O.: BUDANOOR, TQ.: RAMADURGA,
DIST.: BELAGAVI - 591 130.
2. SMT.SUSHILA W/O.MALLAPPA KATTIMANI,
AGE: 65 YEARS, OCC.: HOUSEHOLD WORK,
R/O.: BUDANUR, TQ.: RAMADURGA,
DIST.: BELAGAVI - 591 130.
3. SMT.KASTURI W/O.RAMANAGOUDA PATIL,
AGE: 63 YEARS, OCC.: HOUSEHOLD WORK,
R/O.: BUDANUR, TQ.: RAMADURGA,
Digitally signed
DIST.: BELAGAVI - 591 130.
by
PREMCHANDRA
MR
Location: HIGH
COURT OF
4. SMT.SHARAVVA W/O.BASAPPA YADWAD,
KARNATAKA
AGE: 61 YEARS, OCC.: HOUSEHOLD WORK,
R/O.: BUDANUR, TQ.: RAMADURGA,
DIST.: BELAGAVI - 591 130.
...PETITIONERS
(BY SRI. SOURABH MIRJE, ADVOCATE FOR
SRI. SHIVRAJ.S.BALLOLI, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA,
DEPARTMENT OF REVENUE,
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WP No. 105239 of 2023
HC-KAR
REPRESENTED BY ITS SECRETARY,
M.S. BUILDING, DR.B.R. AMBEDKAR ROAD,
AMBEDKAR VEEDHI,
BENGALURU-560 001.
2. THE DEPUTY COMMISSIONER, BELAGAVI,
D.C COMPOUND, BELAGAVI - 590 001.
3. THE ASSISTANT COMMISSIONER,
BAILAHONGAL SUB-DIVISION,
BAILAHONGAL, TQ.: BAILAHONGAL,
DIST.: BELAGAVI - 591 102.
4. THE TAHASHILDAR,
RAMADURGA, TQ.: RAMADURGA,
DIST.: BELAGAVI - 591 123.
5. SHRI.MALLANAGOUDA S/O.IRAGOUDA HALIGOUDAR,
AGE: 55 YEARS, OCC.: AGRICULTURE,
R/O.: KULLUR, TQ.: RAMADURGA,
DIST.: BELAGAVI - 591 123.
6. SMT.BASAVVA W/O.NAGANAGOUDA HOSAGOUDAR,
AGE: MAJOR, OCC.: AGRICULTURE,
R/O.:BUDANUR, TQ.: RAMADURGA,
DIST.: BELAGAVI - 591 130.
7. SMT.SHOBHA W/O.BASAPPA BANKAPUR,
AGE: MAJOR, OCC.: HOUSEHOLD WORK,
R/O.: BUDANUR, TQ.: RAMADURGA,
DIST.: BELAGAVI - 591 130.
8. SMT.MAHADEVI W/O.NAGANAGOUDA HOSAGOUDAR,
AGE: MAJOR, OCC.: HOUSEHOLD WORK,
R/O.: BUDANUR, TQ.: RAMADURGA,
DIST.: BELAGAVI - 591 130.
9. SMT.SAVITA W/O.MANJUNATH KASAR,
AGE: MAJOR, OCC.: HOUSEHOLD WORK,
R/O.: BUDANUR, TQ.: RAMADURGA,
DIST.: BELAGAVI - 591 130.
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WP No. 105239 of 2023
HC-KAR
10. SMT.SAVITRI W/O.ADIVEPPA SOMANNAVAR,
AGE: MAJOR, OCC.: HOUSEHOLD WORK,
R/O.: BUDANUR, TQ.: RAMADURG,
DIST.: BELAGAVI - 591 130.
11. SHRI.MUDAKAPPAGOUDA
S/O.NAGANAGOUDA HOSAGOUDAR,
AGE: MAJOR, OCC.: AGRICULTURE,
R/O.: BUDANUR, TQ.: RAMADURG,
DIST.: BELAGAVI - 591 130.
12. SMT.SATYAVVA
W/O.VEERABHADRAGOUDA HOSAGOUDAR,
AGE: MAJOR, OCC.: HOUSEHOLD WORK,
R/O.: BUDANUR, TQ.: RAMADURG,
DIST.: BELAGAVI - 591 130.
13. SMT.RATNAVVA W/O.MAHANTESH RAYAR,
AGE: MAJOR, OCC.: HOUSEHOLD WORK,
R/O.: BUDANUR, TQ.: RAMADURG,
DIST.: BELAGAVI - 591 130.
14. SHRI.NINGANAGOUDA
S/O.VEERABHADRA HOSAGOUDAR,
AGE: MAJOR, OCC.: AGRICULTURE,
R/O.: BUDANUR, TQ.: RAMADURG,
DIST.: BELAGAVI - 591 130.
15. SHRI.SHANKARAGOUDA
S/O.MUDAKAPPA HOSAGOUDAR,
AGE: MAJOR, OCC.: AGRICULTURE,
R/O.: SALAHALLI VILLAGE,
TQ.: RAMADURG,
DIST.: BELAGAVI - 591 130.
16. SHRI.SADASHIVAGOUDA
S/O.MUDAKAPPA HOSAGOUDAR,
AGE: MAJOR, OCC.: AGRICULTURE,
R/O.: SALAHALLI VILLAGE,
TQ.: RAMADURG, DIST.: BELAGAVI - 591 130.
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17. SHRI.IRANGOUDA
S/O.SOLABAPPA HOSAGOUDAR,
AGE: MAJOR, OCC.: AGRICULTURE,
R/O.: SALAHALLI VILLAGE, TQ.: RAMADURG,
DIST.: BELAGAVI - 591 130.
18. SHRI.RUDRAGOUDA
S/O.SOLABAPPA HOSAGOUDAR,
AGE: MAJOR, OCC.: AGRICULTURE,
R/O.: SALAHALLI VILLAGE, TQ.: RAMADURG,
DIST.: BELAGAVI - 591 130.
19. SHRI.MUTTANAGOUDA
S/O.RAMANAGOUDA HOSAGOUDAR,
AGE: MAJOR, OCC.: AGRICULTURE,
R/O.: BUDANUR VILLAGE, TQ.: RAMADURG,
DIST.: BELAGAVI - 591 130.
20. SMT.CHANDRAVVA W/O.BASANGOUDA PATIL,
AGE: MAJOR, OCC.: HOUSEHOLD WORK,
R/O.: BUDANUR VILLAGE, TQ.: RAMADURG,
DIST.: BELAGAVI - 591 130.
21. SMT.TANGEVVA W/O.REVANAGOUDA PATIL,
AGE: MAJOR, OCC.: HOUSEHOLD WORK,
R/O.: BUDANUR VILLAGE, TQ.: RAMADURG,
DIST.: BELAGAVI - 591 130.
22. SHRI.MALLIKARJUNA
S/O.CHINNAPPA HOSAGOUDAR,
AGE: MAJOR, OCC.: AGRICULTURE,
R/O.: BUDANUR VILLAGE, TQ.: RAMADURG,
DIST.: BELAGAVI - 591 130.
23. SHRI.SHIVANAGOUDA
S/O.CHINNAPPA HOSAGOUDAR,
AGE: MAJOR, OCC.: AGRICULTURE,
R/O.: BUDANUR VILLAGE, TQ.: RAMADURG,
DIST.: BELAGAVI - 591 130.
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HC-KAR
24. SMT.BASAVVA W/O.CHINNAPPA HOSAGOUDAR,
AGE: MAJOR, OCC.: HOUSEHOLD WORK,
R/O.: BUDANUR VILLAGE, TQ.: RAMADURG,
DIST.: BELAGAVI - 591 130.
25. SMT.VIDYA W/O. SHEKAPPA JAKATI,
AGE: MAJOR, OCC.: HOUSEHOLD WORK,
R/O.: BUDANUR VILLAGE, TQ.: RAMADURG,
DIST.: BELAGAVI - 591 130.
26. SMT.SHEKEAVVA W/O.ASHOK BANNUR,
AGE: MAJOR, OCC.: HOUSEHOLD WORK,
R/O.: BUDANUR VILLAGE, TQ.: RAMADURG,
DIST.: BELAGAVI - 591 130.
27. SMT.SUNDARAVVA
W/O.RAMANAGOUDA HOSAGOUDAR,
AGE: MAJOR, OCC.: HOUSEHOLD WORK,
R/O.: BUDANUR VILLAGE, TQ.: RAMADURG,
DIST.: BELAGAVI - 591 130.
...RESPONDENTS
(BY SMT.MALA.B.BHUTE, AGA, FOR R1 TO R4;
SRI. SHARAD.V.MAGADUM, ADVOCATE FOR R5;
NOTICE TO R6 TO R8, R11 TO R24, R26 IS SERVED;
NOTICE TO R9, R10, R25, R27 IS DISPENSED WITH)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, SEEKING CERTAIN
RELIEFS.
THIS WRIT PETITION IS LISTED FOR PRELIMINARY
HEARING IN 'B' GROUP, THIS DAY, AN ORDER IS MADE AS
UNDER:
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NC: 2026:KHC-D:3980
WP No. 105239 of 2023
HC-KAR
ORAL ORDER
Counsel Sri.Sourabh Mirje., on behalf of Sri.Shivaraj
S.Balloli., for the petitioners, Smt. Mala B.Bhute., AGA for
respondents 1 to 4-State and Sri.Sharad V.Magadum., counsel
for respondent No.5 have appeared in person.
Counsel for the petitioners submits that the petition may
be dismissed as withdrawn. When queried, counsel for the
petitioners submits that a conscious decision is taken about the
withdrawal of the petition.
The oral submission is placed on record.
The Writ Petition is dismissed as withdrawn. The
petitioners may agitate their grievance before the appropriate
forum, if the law permits.
Because of dismissal of the petition, interim order granted
if any stands discharged and pending interlocutory applications if
any are disposed of.
Sd/-
(JYOTI M)
JUDGE
AM
List No.: 2 Sl No.: 10
