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Sri P G Suresh vs Smt Jayalakshmamma
2026 Latest Caselaw 55 Kant

Citation : 2026 Latest Caselaw 55 Kant
Judgement Date : 6 January, 2026

[Cites 1, Cited by 0]

Karnataka High Court

Sri P G Suresh vs Smt Jayalakshmamma on 6 January, 2026

Author: Ravi V Hosmani
Bench: Ravi V Hosmani
                                               -1-
                                                               NC: 2026:KHC:505
                                                           RSA No. 1160 of 2024


                    HC-KAR



                         IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                             DATED THIS THE 6TH DAY OF JANUARY, 2026
                                             BEFORE
                             THE HON'BLE MR. JUSTICE RAVI V HOSMANI
                    REGULAR SECOND APPEAL NO. 1160 OF 2024 (DEC/INJ)
                   BETWEEN:
                          SRI P G SURESH,
                          S/O GUNDAIAH,
                          AGED ABOUT 51 YEARS,
                          R/AT NO 3362/1,
                          9TH 'C' ROSS,
                          KASTHURI ROAD
                          NEAR SHANIMAHATHMA TEMPLE,
                          PIPELINE ROAD,
                          MALLASANDRA,
                          T DASARAHALLI,
                          BENGALURU - 560 057.
                                                                   ...APPELLANT
                   (BY SRI SANCHAN JAI NANDAN, ADVOCATE)
                   AND:
                   1.      SMT JAYALAKSHMAMMA,
                           W/O LATE GOOLIGOWDA,
Digitally signed by
GEETHAKUMARI               AGED ABOUT 66 YEARS,
PARLATTAYA S
Location: High      2.     SRI PRAKASH,
Court of Karnataka         S/O LATE GOOLIGOWDA,
                           AGED ABOUT 46 YEARS

                   3.      SRI DEEPAK,
                           S/O LATE GOOLIGOWDA,
                           AGED ABOUT 44 YEARS,

                   4.      SMT BHAGYALAKSHMI,
                           D/O LATE GOOLIGOWDA,
                           W/O SIDDARAJU
                           SINCE DECEASED REP BY HIS LRS
                           -2-
                                        NC: 2026:KHC:505
                                   RSA No. 1160 of 2024


HC-KAR



4(a) SIDDARAJU,
     AGED ABOUT 50 YEARS,
     FATHER'S NAME NOT KNOWN

4(b) GOWTHAMI,
     D/O LATE BHAGYALAKSHMI
     AND SIDDARAJU,
     AGED ABOUT 23 YEARS,

4(c)   PRIYANKA,
       D/O LATE BHAGYALAKSHMI
       AND SIDDARAJU,
       AGED ABOUT 21 YEARS,

       R/AT NO 489, 1ST FLOOR,
       ATHMEEYA GELEYARA BALAGA ROAD,
       6TH CROSS, 12TH MAIN,
       HESARAGHATTA,
       BENGALURU - 560 088.
                                        ...RESPONDENTS
(BY SRI SIDDAMALLAPPA P M., ADVOCATE)
       THIS RSA IS FILED UNDER SECTION 100 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED 18.04.2024
PASSED IN RA.NO.17/2018 ON THE FILE OF THE ADDITIONAL
SENIOR CIVIL JUDGE AND JMFC, KUNIGAL, DISMISSING THE
APPEAL AND CONFIRMING THE JUDGMENT AND DECREE
DATED 19.01.2018 PASSED IN O.S.NO.100/2010 ON THE FILE
OF THE ADDITIONAL CIVIL JUDGE AND JMFC, KUNIGAL.


       THIS APPEAL, COMING ON FOR FINAL HEARING, THIS

DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM: HON'BLE MR. JUSTICE RAVI V HOSMANI
                                -3-
                                           NC: 2026:KHC:505
                                      RSA No. 1160 of 2024


HC-KAR



                          ORAL JUDGMENT

Learned counsel for appellant has filed a memo dated

08.12.2025 stating that appellant has instructed him to

withdraw appeal.

2. Memo is taken on record.

3. In view of memo, appeal is dismissed as withdrawn.

Sd/-

(RAVI V HOSMANI) JUDGE

Psg* List No.: 2 Sl No.: 146

 
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