Sri Pradeep N vs Bangalore Electricity Supply Company ...
2026 Latest Caselaw 481 Kant

Karnataka High Court

Sri Pradeep N vs Bangalore Electricity Supply Company ... on 23 January, 2026

                                                -1-
                                                          NC: 2026:KHC:3889-DB
                                                          WA No. 1150 of 2025


                    HC-KAR




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 23RD DAY OF JANUARY, 2026

                                            PRESENT
                          THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
                                               AND
                                THE HON'BLE MR. JUSTICE C M JOSHI
                              WRIT APPEAL NO. 1150 OF 2025 (GM-KEB)
                   BETWEEN:

                   1.   SRI PRADEEP N
                        S/O NAGARAJ
                        AGED ABOUT 34 YEARS
                        R/AT NO. M403, 2ND MAIN ROAD
                        3RD BLOCK, HRBR LAYOUT
                        BANGALORE - 560 043
                                                                 ...APPELLANT
                   (BY SRI EUGENE PRABHU B., ADVOCATE)

                   AND:
Digitally signed
by                 1.   BANGALORE ELECTRICITY
VEERENDRA
KUMAR K M               SUPPLY COMPANY LIMITED
Location: High          A COMPANY INCORPORATED UNDER
Court of                THE PROVISIONS OF
Karnataka
                        THE COMPANIES ACT, 1956
                        HAVING ITS REGISTERED OFFICE AT
                        K.R.CIRCLE, BANGALORE - 560 001
                        (REPRESENTED BY ITS
                        MANAGING DIRECTOR)

                   2.   THE ASSISTANT EXECUTIVE ENGINEER (ELC)
                        BANGALORE ELECTRICITY
                        SUPPLY COMPANY LIMITED,
                             -2-
                                      NC: 2026:KHC:3889-DB
                                      WA No. 1150 of 2025


 HC-KAR



     E-5 DIVISION, LAZAR ROAD
     BANGALORE - 560 005

3.   MR. AMJAD PASHA
     S/O MR GAFFAR KHAN
     AGED ABOUT 67 YEARS
     R/AT THE WHITE HOUSE APARTMENT
     NO. 21/1, COLES ROAD
     FRAZERTOWN
     BENGALURU - 560 005

4.   MRS. TASNEEM AMJAD
     S/O MR. AMJADPASHA
     AGED ABOUT 42 YEARS
     R/AT THE WHITE HOUSE APARTMENT
     NO. 21/1, COLES ROAD
     FRAZERTOWN
     BENGALURU - 560 005

5.   M/S ZIYU HOME PVT LTD
     OFFICE AT NO 485, HBR
     3RD BLOCK, OPP BDA COMPLEX
     POLICE CHOWKI
     BANGALORE - 560 043
     REPRESENTED MR. AMED ALI
                                         ...RESPONDENTS
     THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT, PRAYING TO CALL FOR THE
RECORDS IN W.P.NO.16655/2025 AND SET ASIDE THE ORDER
DATED 13/06/2025 PASSED BY THE LEARNED SINGLE JUDGE
& ALLOW THE INTERIM RELIEF FILED IN W.P.NO.16655/2025
BY THE APPELLANT BEFORE THE LEARNED SINGLE JUDGE
OF THIS HON'BLE COURT THEREBY ISSUING A WRIT OF
CERTIORARI OR ANY OTHER OR DIRECTION QUASHING THE
ORDER DATED 13/06/2025 PASSED BY THE HON'BLE SINGLE
JUDGE OF HIGH COURT OF KARNATAKA BANGALORE,
DECLARING IT AS ILLEGAL, UNSUSTAINABLE AND
ARBITRARY & ETC.
                                 -3-
                                              NC: 2026:KHC:3889-DB
                                              WA No. 1150 of 2025


 HC-KAR




      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
       and
       HON'BLE MR. JUSTICE C M JOSHI


                        ORAL JUDGMENT

(PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)

1. None appears for the appellant.

2. The learned counsel appearing for the appellant has filed a

memo requesting to dismiss the present appeal as not pressed.

3. Accordingly, the appeal is dismissed.

4. Pending applications stand disposed of.

Sd/-

(VIBHU BAKHRU) CHIEF JUSTICE

Sd/-

(C M JOSHI) JUDGE

KMV List No.: 1 Sl No.: 7